Friday, 15, May, 2026
 
 
 
Expand O P Jindal Global University
 

धारा 11 आईपीसी- व्यक्ति , IPC Section 11 ( IPC Section 11. Person )


 

भारतीय दंड संहिता की धारा 11 के अनुसार, कोई भी कपनी या संगम, या व्यक्ति निकाय चाहे वह निगमित हो या नहीं, “व्यक्ति शब्द के अन्तर्गत आता है ।

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter