Thursday, 02, May, 2024
The Courts Today By LatestLaws.com| 02.05.2024 |
सुप्रीम कोर्ट बार एसोसिएशन में अब एक तिहाई महिलाओं की हिस्सेदारी... चुनाव में आरक्षण लागू करने के निर्देश
राहुल गांधी MP-MLA कोर्ट में नहीं पेश हुए, अब 14 मई को होगी सुनवाई
Hush Money Case: US Court imposes max penalty of $9,000 on Donald Trump for violating Gag Order
Village heads to be held accountable if Child Marriages solemnised: High Court
CBI not under control of Centre: Modi Govt to Supreme Court in case by WB Govt over Agency's overreach
Rape Case: Court rejects pre-arrest bail plea of accused Doctor
2G Spectrum मामले में केंद्र की याचिका स्वीकार करने से इनकार, सुप्रीम कोर्ट रजिस्ट्री का फैसला
संदेशखाली मामले में हाईकोर्ट ने CBI जांच से जताई संतुष्टि, राज्य सरकार को सहयोग देने का निर्देश
Delhi HC stops use of 'Vigoura' mark by homeopathic drugmaker on lawsuit filed by 'Viagra'
न्यायालय के जज कार्यालय में लगे AC में धमाके से लगी आग, अफरा-तफरी के बीच पहुंची दमकल टीम
Delhi HC directs lawyers org to give representation to ECI on guidelines to stop misuse of deepfake tech
No evidence that cipher was in Imran Khan’s custody: Islamabad High Court
Supreme Court mandates one-third Women's reservation in SCBA posts
मनीष सिसोदिया ने जमानत के लिए हाईकोर्ट का रुख किया
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Thursday, 02, May, 2024
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Administrative Tribunals Act, 1985
Kerala Administrative Tribunal (Procedure) Rules
Central Administrative Tribunal (Salaries and Allowances and Conditions of Service of Chairman, Vice-Chairmen and Members) Rules, 1985
CAT(Financial and Administrative Powers) Rules, 1985
Administrative Tribunals (Amendment) Act, 1986
Odisha Administrative Tribunal (Procedure) Rules, 1986
Karnataka Administrative Tribunal (Procedure) Rules, 1986
Central Administrative Tribunal (Procedure) Rules, 1987
CAT (Financial and Administrative Powers) Amendment Rules, 1987
Maharashtra Administrative Tribunal (Procedure) Rules, 1988
CAT (Procedure) Amendment Rules, 1988
Andhra Pradesh Administrative Tribunal (Procedure) Rules, 1989
Central Administrative Tribunal (Procedure) Amendment Rules, 1991
CAT (Procedure) Second Amendment Rules, 1991
Contempt Of Courts (Cat) Rules, 1992
Central Administrative Tribunal Rules Of Practice, 1993
CAT (Procedure) Amendment Rules, 1994
CAT (Salaries and Allowances and Conditions of Service of Chairman, Vice-Chairmen and Members) Rules, 1994
West Bengal AT (Procedure) Rules, 1994
CAT (Procedure) Amendment Rules, 1996
Administrative Tribunals (Procedure for investigation of misbehaviour or incapacity of Chairmen, Vice-Chairmen and other Members) Rules, 2000
AT (Procedure for investigation of misbehavior or incapacity of Chairmen, Vice-Chairmen and other Members) Rules, 2000
Administrative Tribunals (Procedure for appointment of Vice-Chairmen and Members) Rules, 2006
Administrative Tribunals (Amendment) Act, 2006
AT Amendment Act 2006 (No. 1 of 2007)
CAT (Salaries and Allowances and Conditions of Service of Chairman, Vice-Chairmen and Members) Amendment Rules, 2007
CAT (Salaries and Allowances and Conditions of Service of Chairman, Vice-Chairmen and Members) Amendment Rules, 2009
CAT (Salaries and Allowances and Conditions of Service of Chairman, Vice-Chairmen and Members) Second Amendment Rules, 2009
Kerala Administrative Tribunal (Procedure) Rules, 2010
Kerala AT (Procedure) Rules, 2010
CAT (Salaries and Allowances and Conditions of Service of Chairman, Vice-Chairmen and Members) Amendment Rules, 2010
Administrative Tribunal (Procedure for appointment of Members) Rules, 2011
CAT (Group A Posts) Recruitment(Amendment) Rules, 2012
AT (Procedure for investigation of misbehaviour or incapacity of Chairman and other Members) Amendment Rules, 2013
CAT Stenographers Service (Group B and C Posts) Recruitment (Amendment) Rules, 2013
CAT (Senior PPS) Recruitment (Amendment) Rules, 2013
CAT (PPS) Recruitment (Amendment) Rules, 2013
Karnataka AT (Procedure) Amendment Rules, 2014
CAT (Procedure) Amendment Rules, 2014
West Bengal AT (Procedure) Amendment Rules, 2014
Andhra Pradesh AT (Procedure) Amendment Rules, 2014
AT (Procedure for appointment of Members) Amendment Rules, 2014
Odisha AT (Procedure) Amendment Rules, 2014
Maharashtra AT (Procedure) Amendment Rules, 2014
Kerala AT (Procedure) Amendment Rules, 2014
Central Administrative Tribunal (Salaries, Allowances and Conditions of Service of the Officers and Employees) Rules, 2015
Himachal Pradesh Administrative Tribunal (Procedure) Rules, 2015
Central Administrative Tribunal (Group C Posts) Recruitment Rules, 2015
CAT (salaries, allowances and conditions of service of the officers and employees) Rules, 2015
Central Administrative Tribunal (Salaries, allowances and conditions of service of the officers and employees) Rules, 2017
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प्रशासनिक अधिकरण (सदस्यों की नियुक्ति के लिए प्रक्रिया) नियम, 2011 in Hindi
Administrative Tribunal (Procedure for appointment of Members) Rules, 2011
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