ACT NO. 66 OF 2002
1156
[18th December, 2002]
An Act to repeal the Prevention of Food Adulteration (Extension to Kohima and Mokokchung Districts) Act, 1972.
BE it enacted by Parliament in the Fifty-third Year of the Republic of India as follows:-
- Short title.-This Act may be called the Prevention of Food Adulteration (Extension to Kohima and Mokokchung Districts) Repeal Act, 2002.
- Repeal of Act 24 of 1972.-The Prevention of Food Adulteration (Extension to Kohima and Mokokchung Districts) Act, 1972, is hereby repealed.
