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Influx From Pakistan (Control) Repealing (Repeal) Act, 2001


ACT NO. 33 OF 2001

1186

[3rd September, 2001]

An Act to repeal the Influx from Pakistan (Control) Repealing Act, 1952.

BE it enacted by Parliament in the Fifty-second Year of the Republic of India as follows:-

  1. Short title.-This Act may be called the Influx from Pakistan (Control) Repealing (Repeal) Act, 2001.
  2. Repeal of Act 76 of 1952.-The Influx from Pakistan (Control) Repealing Act, 1952 is hereby repealed.
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