- 38 OF 2005
1141
[5th September, 2005]
An Act to repeal the Displaced Persons (Claims) Act, 1950 and certain other enactments.
BE it enacted by Parliament in the Fifty-sixth Year of the Republic of India as follows:-
- Short title.-This Act may be called the Displaced Persons Claims and other Laws Repeal Act, 2005.
- Repeal of enactments.-The enactments specified in the Schedule are hereby repealed.
THE SCHEDULE
(See section 2)
REPEAL OF ENACTMENTS
| Sl. No. | Name of the Act | Year Act | No. |
| 1. | The Administration of Evacuee Property Act | 1950 | 31 |
| 2. | The Displaced Persons (Claims) Act | 1950 | 44 |
| 3. | The Evacuee Interest (Separation) Act | 1951 | 64 |
| 4. | The Displaced Persons (Claims) Supplementary Act | 1954 | 12 |
| 5. | The Displaced Persons (Compensation and Rehabilitation) Act | 1954 | 44 |
