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Government of India Act, 1935


 

 
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Related judgement on Government of India Act, 1935

State of Uttar Pradesh & Anr. Vs. Gaurav Kumar & Ors., 2025 Latest Caselaw 532 SC State of Uttar Pradesh through Principal Secretary, Department of Panchayati Raj, Lucknow Vs. Ram Prakash Singh, 2025 Latest Caselaw 439 SC Irwan Kour Vs. Punjab Public Service Commission & Ors., 2025 Latest Caselaw 369 SC State of Tamil Nadu Vs. The Governor of Tamil Nadu & Anr., 2025 Latest Caselaw 358 SC State of West Bengal & Ors. Vs. Commtt. for Protect, Democratic Rights & Ors, 2010 Latest Caselaw 963 SC M/s. S.R.S. Travels by its Proprietor K.T. Rajashekar Vs. The Karnataka State Road Transport Corporation Workers & Ors., 2025 Latest Caselaw 112 SC Inspector, Railway Protection Force, Kottayam Vs. Mathew K. Cherian & Anr., 2025 Latest Caselaw 44 SC Om Prakash Yadav Vs. Niranjan Kumar Upadhyay & Ors., 2024 Latest Caselaw 771 SC Basudev Dutta Vs. State of West Bengal & Ors, 2024 Latest Caselaw 752 SC Union of India Vs. Pranav Srinivasan, 2024 Latest Caselaw 649 SC Mineral Area Development Authority & Anr. Vs. Steel Authority of India & Anr Etc., 2024 Latest Caselaw 469 SC State of West Bengal Vs. Union of India, 2024 Latest Caselaw 415 SC Shaji Poulose Vs. Institute of Chartered Accountants of India & Ors., 2024 Latest Caselaw 364 SC Sita Soren Vs. Union of India, 2024 Latest Caselaw 135 SC Lucknow Nagar Nigam & Ors. Vs. Kohli Brothers Colour Lab. Pvt. Ltd. & Ors., 2024 Latest Caselaw 112 SC K.P. Mozika Vs. Oil and Natural Gas Corporation Ltd. & Ors., 2024 Latest Caselaw 27 SC In Re: Article 370 of The Constitution, 2023 Latest Caselaw 916 SC State of Telangana & Ors. Vs. Tirumala Construction, 2023 Latest Caselaw 829 SC Tata Motors Ltd.Vs. The Deputy Commissioner of Commercial Taxes(SPL) & Anr., 2023 Latest Caselaw 490 SC Adivasis for Social and Human Rights Action Vs. Union of India & Ors., 2023 Latest Caselaw 461 SC Kesavananda Bharati Sripadagalvaru and Ors vs State Of Kerala And Anr, 1973 Latest Caselaw 258 SC Shah Newaz Khan & Ors. Vs. State of Nagaland & Ors., 2023 Latest Caselaw 153 SC Association of Vasanth Apartments' Owners Vs. V. Gopinath & Ors., 2023 Latest Caselaw 102 SC Anna Mathew Vs. Supreme Court of India, 2023 Latest Caselaw 96 SC Janhit Abhiyan Vs. Union of India, 2022 Latest Caselaw 882 SC M/s. OCL India Ltd. Vs. State of Orissa, 2022 Latest Caselaw 876 SC Patil Automation Pvt. Ltd. Vs. Rakheja Engineers Pvt. Ltd., 2022 Latest Caselaw 645 SC Satyender Vs. Saroj, 2022 Latest Caselaw 642 SC Union of India Vs. M/s. Mohit Minerals Pvt. Ltd. through Director, 2022 Latest Caselaw 454 SC Nedumpilli Finance Company Ltd. Vs. State of Kerala & Ors., 2022 Latest Caselaw 412 SC

Click here to view all Supreme Court (SC) Judgements on Government of India Act, 1935