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Related judgement on Conduct of Elections Rules, 1961

Karikho Kri Vs. Nuney Tayang and Anr., 2024 Latest Caselaw 222 SC Sita Soren Vs. Union of India, 2024 Latest Caselaw 135 SC Association for Democratic Reforms & Anr. Vs. Union of India & Ors., 2024 Latest Caselaw 94 SC Thangjam Arunkumar Vs. Yumkham Erabot Singh & Ors., 2023 Latest Caselaw 664 SC S. Rukmini Madegowda Vs. The State Election Commission, 2022 Latest Caselaw 719 SC SATISH UKEY vs. DEVENDRA GANGADHARRAO FADNAVIS, 2019 Latest Caselaw 890 SC Arikala Narasa Reddy Vs. Venkata Ram Reddy Reddygari & ANR. [February 4, 2014], 2014 Latest Caselaw 73 SC Dr. Subramanian Swamy Vs. Election Commission of India [OCTOBER 8, 2013], 2013 Latest Caselaw 724 SC Smt. Neena Vikram Verma Vs. Balmukund Singh Gautam & Ors. [April 12, 2013], 2013 Latest Caselaw 302 SC Ponnala Lakshmaiah Vs. Kommuri Pratap Reddy & Ors. [July 06, 2012], 2012 Latest Caselaw 343 SC Ishwardas Rohani Vs. Alok Mishra & Ors. [May 3, 2012], 2012 Latest Caselaw 261 SC Ramesh Rout Vs. Rabindra Nath Rout, 2011 Latest Caselaw 897 SC Sathi Vijay Kumar Vs. Tota Singh & Ors [2006] Insc 931 (8 December 2006), 2006 Latest Caselaw 874 SC Shaligram Shrivastava Vs. Naresh Singh Patel [2002] INSC 571 (19 December 2002), 2002 Latest Caselaw 571 SC Election Commission of India Through Secretary Vs. Ashok Kumar & Ors [2000] INSC 459 (30 August 2000), 2000 Latest Caselaw 455 SC R.P. Moidutty Vs. P.T. Kunju Mohammad & ANR [1999] INSC 372 (28 September 1999), 1999 Latest Caselaw 372 SC T.M. Jacob Vs. C. Poulose & Ors [1999] INSC 151 (15 April 1999), 1999 Latest Caselaw 151 SC Dr. Shipra Vs. Shanti Lal Khoiwal [1996] INSC 491 (3 April 1996), 1996 Latest Caselaw 307 SC Kanhiyalal Omar Vs. R.K. Trivedi & Ors [1985] INSC 206 (24 September 1985), 1985 Latest Caselaw 206 SC Krishan Ballabh Prasad Singh Vs. Sub-Divisional Officer Hilsa-Cumreturning Officer & Ors [1985] INSC 174 (12 August 1985), 1985 Latest Caselaw 174 SC Dr. P. Nalla Thampy Terah Vs. Union of India & Ors [1985] INSC125 (8 May 1985), 1985 Latest Caselaw 125 SC Bhag Mal Vs. Ch. Parbhu Ram & Ors [1984] INSC 203 (30 October 1984), 1984 Latest Caselaw 203 SC Pashupati Nath Sukul & Ors Vs. Nem Chandra Jain & Ors [1983] INSC 189 (25 November 1983), 1983 Latest Caselaw 189 SC Arun Kumar Bose Vs. Mohd. Furkan Ansari & Ors [1983] INSC 133 (28 September 1983), 1983 Latest Caselaw 133 SC Roop Lal Sathi Vs. Nachhattar Singh [1982] INSC 80 (2 November 1982), 1982 Latest Caselaw 80 SC All Party Hill Leaders' Conference, Shillong Vs. Captain M.A. Sangma & Ors [1977] INSC 173 (12 September 1977), 1977 Latest Caselaw 173 SC Baldev Singh Vs. Teja Singh Swatantar & Ors [1975] INSC 14 (24 January 1975), 1975 Latest Caselaw 14 SC Prahladdas Khandelwal Vs. Narendra Kumar Salve [1972] INSC 213 (11 September 1972), 1972 Latest Caselaw 213 SC Sadiq Ali & ANR Vs. Election Commission of India & Ors [1971] INSC 307 (11 November 1971), 1971 Latest Caselaw 307 SC University of Poona & Ors Vs. Shankar Narhar Ageshe & Ors [1971] INSC 136 (30 April 1971), 1971 Latest Caselaw 136 SC

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