Saturday, 20, Apr, 2024
Freedom of Speech not absolute: Court refuses to quash chargesheet against man for mocking Hindu Deity
'देश आपराधिक न्याय प्रणाली में महत्वपूर्ण बदलाव को तैयार', तीन नए कानूनों को लेकर बोले CJI चंद्रचूड़
पति ने पत्नी को लिव-इन पार्टनर से अलग किया, अब हाईकोर्ट ने दोनों को फिर से मिलाया
Man sets himself on Fire outside New York Court where Donald Trump was on Trial
India set for major overhaul of criminal justice system with new laws: CJI D Y Chandrachud
मृतक आश्रित कोटे से लेकर हाईकोर्ट का नया आदेश, तत्कालीन नियमों के आधार पर मिलेगी नौकरी
Supreme Court asks if Voters can get VVPAT Slip, ECI flags Big Risk
'अवैध संबंध तलाक का आधार, बच्चे की कस्टडी का नहीं', बांबे हाई कोर्ट ने कहा- जरुरी नहीं महिला अच्छी मां नहीं हो सकती
पूर्व MLC इकबाल बाला को हाईकोर्ट से राहत, मुकदमा निस्तारित करने का निर्देश
High Court denies relief to man who mocked Hindu deity
Liquor Policy Scam: Delhi Court reserves Order on Manish Sisodia's Regular Bail Plea, to Pronounce on April 30th
‘Will I risk paralysis?’ CM Arvind Kejriwal refutes ED's ‘mango, sugar’ charge in court
'Five minutes, every five years for our Nation': Chief Justice of India urges voters not to miss voting in 2024 general elections
Shopping Center के बाथरूम में महिला वकील से छेड़छाड़, जान से मारने की भी कोशिश, एक आरोपी गिरफ्तार
सुप्रीम कोर्ट में तेलंगाना सरकार ने दे दिया गलत हलफनामा, जज ने ठोका पांच लाख का जुर्माना
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Saturday, 20, Apr, 2024
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Indian Medical Council Act, 1956
Indian Medical Council Act Amendments
Medical Council of India Standing Orders
Regulation regarding MSR for OI, LOP, Renewal of medical colleges
Indian Medical Council Rules, 1957
Indian Medical Council (Post Graduate) Medical Education Committee Rules, 1961
Post Graduate Committee Rules, 1961
Establishment Of New Medical Colleges, Opening Of Higher Courses Of Study And Increase Of Admission Capacity In Medical Colleges Regulation, 1993
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Medical Council of India (Criteria for Students admitted in Excess of admission capacity of medical colleges) Regulations, 1997
Medical Council of India Regulations on Graduate Medical Education, 1997
Medical Council Of India (Criteria For Identification Of Students Admitted In Excess Of Admission Capacity Of Medical Colleges) Regulations, 1997
Minimum Qualification for Teachers in Medical Institutions Regulations, 1998
Medical Council of India (Conduct of Elections to the Posts of President , Vice President, Members of the Executive Commitee and the elected members of the Postgraduate Medical Education Committee) Regulations, 1998
Establishment of Medical College Regulations, 1999
Minimum Requirement for 50 MBBS Admissions annually Regulations 1999
Minimum Requirements for 100 MBBS Admissions Annually Regulations 1999
Minimum Requirements for 150 MBBS Admissions Annually Regulations, 1999
Medical Council of India Regulations, 2000
Opening of a New or Higher Course of Study or Training Regulation, 2000
Postgraduate Medical Education Regulations, 2000
Indian Medical Council(Amendment) Act, 2001
Indian Medical Council (Professional conduct, Etiquette and Ethics) Regulations, 2002
Eligibility Requirement for taking admission in an undergraduate medical course in a Foreign Medical Institution Regulations, 2002
Screening Test Regulations, 2002
Medical Council of India (Election of students union in Medical College/Institution/University) Regulations, 2009
Medical Council of India (Prevention and Prohibition of Ragging in Medical Colleges/Institutions) Regulations, 2009
Minimum Requirements for 200 MBBS Admissions Annually Regulations, 2010
Minimum Requirements for 250 MBBS Admissions Annually Regulations, 2010
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