The Department of Information Technology Ministry Of Communications and Informationtechnology, Controller of Certifying Authorities, Gazetted and Non-Gazetted Posts Recruitment Rules, 2009
Published Vide G.S.R. 647(E), dated 8-9-2009, published in the Gazette of India, Ext.,Pt.II,Section 3(i), dated 8-9-2009
13/644
In exercise of the powers conferred by clause (f) of sub-section (2) of section 87 of the Information Technology Act, 2000 and in supersession of the Department of Information Technology, Office of Controller of Certifying Authorities (Group 'A' Posts) Recruitment Rules, 2003, except as respects things done or omitted to be done before such supersession, the Central Government hereby makes the following rules regulating the method of recruitment to the Gazetted and Non-Gazetted posts in the Office of Controller of Certifying Authorities, a statutory body under the administrative control of the Department of Information Technology, Ministry of Communications and Information Technology, namely:
- Short title and commencement.-(1) These rules may be called The Department Of Information Technology Ministry Of Communications And Information Technology, Controller Of Certifying Authorities, Gazetted And Non-Gazetted Posts Recruitment Rules, 2009.
(2) They shall come into force on the date of their publication in the Official Gazette.
- Application.-These rules shall apply to the posts specified in column (1) of the Schedule annexed to these rules.
- Number of posts, classification and scale of pay.-The number of posts, their classification and the scale of pay attached thereto shall be as specified in columns 2 to 4 of the said Schedule.
- Method of recruitment, age limit and other qualifications, etc.-The method of recruitment to the said posts, age limit, qualifications and other matters connected therewith shall be as specified in columns 5 to 14 of the aforesaid Schedule.
- Disqualification.-No person, -
(a) who has entered into or contracted a marriage with a person having a spouse living, or
(b) who, having a spouse living, has entered into or contracted a marriage with any person, shall be eligible for appointment to any of the said posts:
Provided that the Central Government may, if satisfied that such marriageis punishable under personal law applicable to such person and the other party to the marriage and that there are other grounds for so doing, exempt any person from the operation of this rule.
- Power to relax.-Where the Central Government is of the opinion that it is necessary or expedient so to do, it may, by order and for reasons to be recorded in writing, relax any of the provisions of these rules with respect to any class or category or persons.
- Saving.-Nothing in these rules shall affect reservation, relaxation of age limit and other concessions required to be provided for the Scheduled Castes, Scheduled Tribes, Other Backward Classes, Ex-servicemen and other special categories of persons in accordance with the orders issued by the Central Government from time to time in this regard.
Schedule
| Name of post | Number of post | Classification | Scale of pay | Whether selection post or non-selection post | Whether benefit of added years of service, admissible under rule 30 of the Central Civil Services (Pension) Rules
1972 |
Age limit for direct recruits | Education and other qualifications required for directs recruits. | |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | |
| (1)Deputy Controller (Technology)
|
*1(2009) *Subject to variation dependent on workload | Equivalent to Group ‘A’ post in Central Government | PB-4 Rs.37,400-67,000 with Grade pay of Rs.10,000 | Not applicable | Not applicable | Not applicable | Not applicable | |
|
|
||||||||
| Whether age and educational qualifications prescribed for direct recruits will apply in the case of promotes | Period of probation if any | Methods or recruitment, whether by direct recruitment or by promotion or by deputation or absorption and percentage of vacancies to be filled by various methods | In case of recruitment of promotion or deputation or absorption, grades from which promotion or deputation or absorption is to be made | |||||
| 9 | 10 | 11 | 12 | |||||
| Not applicable | Not applicable | By deputation or transfer (absorption) | Deputation: Officers of the Central Government or State Governments or Public Sector Undertakings-(A)(i) holding analogous post on regular basis in the parent cadre or Department; or
(ii) With two years regular service in the grade rendered after appointment thereto on regular basis in the Pay Band (PB-4) of R,. 37,400-67,000 with Grade Pay of Rs. 8,900 or equivalent in the parent cadre or Department; and B)(i)*possessing Bachelor's degree in Engineering or Technology from a recognised University with fifteen years experience in the field of Information Technology; or (ii) master's Degree in Engineering or Technology from a recognised University with twelve years experience in the field of Information Technology; or. (iii) masters Degree in Science or Computer Applications, 'B' level Department of Electronics Accreditation Course (DOEACC or equivalent with twelve years experience in the field of Information Technology; or (iv) Ph.D in Science or Engineering with ten years experience in the field of Information Technology; and (C) minimum two years experience in the field of Information Technology related areas.** *The above degrees are desirable in the following disciplines: Computer Engineering, Electronics and Communication Engineering, Electrical Engineering, Electronics Engineering, Computer Science, Physical and Mathematical Sciences and such other related disciplines. **The relevant experience in Information Technology related areas means specifically the design, development, implementation and/or policy formulation of systems in one or more of the following areas: -E-commerce solutions -Security in E-commerce Applications incorporating network security, secure-web services, client browser interface, etc. -Knowledge of public key cryptography including authentication through digital signatures -Knowledge of networking and internet technologies including knowledge of -International Telecommunication Union (ITU) standards Transfer: Under the provision transfer, the officer who will come may be permanently absorbed in the post/grade after recommendation by the duly constituted Selection Committee. Such a transfer is effected only in the case of officers from the Central /State Governments. Note 1: Period of deputation including period of deputation in another ex-cadre post held immediately preceding this appointment in the same or other Organization or Department of the Central Government shall ordinarily not exceed five years. Note 2: The maximum age limit for appointment on deputation shall be not exceeding fifty six years as on the closing date of receipt of applications. For Ex-serviceman: The armed forces personnel due to retire or who are to be transferred to reserve within a period of one year and having the requisite qualifications and experiences can also be considered for appointment of such persons.
|
|||||
| If a Departmental Promotion Committee exists, what is its composition | Circumstances in which Union Public Service Commission is to be consulted in making recruitment | |||||||
| 13 | 14 | |||||||
| The Departmental Promotion Committee consisting of:
(i)Secretary -Chairman Department of Information Technology-Chairman (ii) Controller of Certifying Authorities –Member (iii) An officer of the level of Additional Secretary to the Government of India- Member |
Not applicable | |||||||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 |
| (2) Deputy Controller (Finance and Legal) | * (2009)
*Subject to variation dependent on workload |
Equivalent to Group ‘A’ post in Central Government | PB-4 Rs.37,400-67,000 with Grade Pay of Rs.10,000 | Not applicable | Not applicable | Not applicable | Not applicable |
| 9 | 10 | 11 | 12 |
| Not applicable | Not applicable | By deputation/transfer (absorption) | Deputation: Officers of the Central Government or State Governments or Public Sector Undertakings-
(A)(i) holding analogous post on regular basis in the parent cadre or Department; or (ii) With two years regular service in the grade rendered after appointment thereto on regular basis in the Pay Band (PB-4) of R,. 37,400-67,000 with Grade Pay of Rs. 8,900 or equivalent in the parent cadre or Department; and B)(i)* Essential Qualification: Possessing Bachelor's degree in any discipline from the recognised University and Chartered Accountancy or Institute of Cost and Works Accountancy or Company Secretary or Master of Business Administration/Public Administration or Master of Commerce or Post Graduate Diploma in any discipline with Diploma in Financial Management. (ii) Desirable Qualification: LLB or Post Graduate Diplome in Cyber Laws from a recognized University, and (C)(i) possessing fifteen years experience in legal practice experience in the field of Finance matters with emphasis on legal matters; and (ii) including experience of minimum two yerars in the field of Finance such as business management, trade, industry,f banking or experience in the field o f academics in the areas of business management, trade, industry, banking and legal matters such as e-governance, networking, intellectual property rights, cyber laws, e-commerce or experience in the field of academics in the areas or e-governance, networking, intellectual property rights, cyber laws, e-commerce. E-commerce solution (ii) Security in E-commerce Applications incorporating network security, secureweb services, client browser interface, etc. -Knowledge of public key cryptography including authentication through digital signatures -Knowledge of networking and internet technologies including knowledge of -International Telecommunication Union (ITU) standards Transfer: Under the provision transfer, the officer who will come may be permanently absorbed in the post/grade after recommendation by the duly constituted Selection Committee. Such a transfer is effected only in the case of officers from the Central /State Governments. Note 1: Period of deputation including period of deputation in another ex-cadre post held immediately preceding this appointment in the same or other Organisation or Department of the Central Government shall ordinarily not exceed five years. Note 2: The maximum age limit for appointment on deputation shall be not exceeding fifty six years as on the closing date of receipt of applications. For serviceman: The armed forces personnel due to retire or who are to be transferred to reserve within a period of one year and having the requisite qualifications and experiences can also be considered for appointment of such persons.
|
| 13 | 14 | ||
| The Departmental Promotion Committee consisting of:
(i) Secretar Department of Information Technology- Chairman (ii) Controller of Certifying Authorities - Member (iii) Additional Secretary, Ministry of Law - Member |
Not applicable | ||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | |||
| (3) Deputy Controller (Investigation)
|
*1(2009)
*Subject to variation dependent on workload |
Equivalent to Group ‘A` post in Central Government | PB-4 Rs.37,400-67,000 with Grade Pay of Rs.10,000 | Not applicable | Not applicable | Not applicable | Not applicable | |||
| 9 | 10 | 11 | 12 | |||||||
| Not applicable | Not applicable | By deputation or transfer (absorption) | Deputation: Officers of the Central Government or State Governments or Public Sector applicable transfer (absorption) Undertakings
(A)(i) holding analogous post on regular basis in the parent cadre or Department; or (ii) with two years regular service in the grade rendered after appointment thereto on a regular basis in the Pay Band (PB-4) of Rs. 37,400-67,000 with Grade Pay of Rs. 8,900 or equivalent in the parent cadre or Department; and (B) Essential Qualification: Possessing Bachelor's degree in any discipline from a recognised University, knowledge of Computers and programmes, networking and working on Internet and L.L.B. or Post Graduate Diploma in Cyber Laws and other related Laws. (C)(i) possessing experience of fifteen years in Personnel, Administration, Investigation, Vigilance, and (ii) Including minimum two years experience of Investigation of Cyber crimes. Transfer: Under the provision transfer, the officer who will come may be permanently absorbed in the post or grade after recommendation by the duly constituted Selection Committee. Such a transfer is effected only in the case of officers from the Central or State Governments. Note 1.-Period of deputation including period of deputation in another ex-cadre post held immediately preceding this appointment in the same or other Organisation or Department of the Central Government shall ordinarily not exceed five years. Note 2.-The maximum age limit for appointment on deputation shall be not exceeding fifty six years as on the closing date of receipt of applications. For Ex-serviceman: The armed forces personnel due to retire or who are to be transferred to reserve within a period of one year and having the requisite qualifications and experiences can also be considered for appointment of such persons.
|
|||||||
| 13 | 14 | |||||||||
| The Departmental Promotion Committee consisting of:
(i) Secretary Department of Information Technology Chairman (ii) Controller of Certifying Authorities - Member (iii) An officer of the level of Additional Secretary to the Government of India:- Member |
Not applicable | |||||||||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | ||||
| (4) Assistant Controller (Technology)
|
*2(2009)
*Subject to variation dependent on workload |
Equivalent to Group ‘A` post in Central Government | PB-4 Rs.37,400-67,000 with Grade Pay of Rs.10,000 | Not applicable | Not applicable | Not applicable | Not applicable | ||||
| 9 | 10 | 11 | 12 | ||||||||
| Not applicable | Not applicable | By deputation or transfer (absorption) | Deputation: Officers of the Central Government or State Governments or Public Sector) Undertakings
(A)(i) holding analogous post on regular basis in the pa rent cadre or Department; or (ii) with two years regular service in the grade rendered after appointment thereto on a regular basis in the Pay Band (PB-4) of Rs. 37,400-67,000 with Grade Pay of Rs. 8,700 or equivalent in the parent cadre or Department; and (B) Essential Qualification: (i)*Possessing Bachelor's degree in Engineering or Technology with thirteen years experience in the field of Information Technology; or (ii) Master’s degree in Engineering or Technology with ten years experience in the field of Information Technology; or (iii) Masters Degree in Science or Computer Applications or ‘B' level Department of Electronics Accreditation Course (DOEACC) or equivalent with thirteen years experience in the field of Information Technology; or (iv) Ph.D in Science or Engineering with eight years experience in the field of Information Technology; and (C) minimum two years experience in the field of Information Technology related area** *The above degrees are desirable in the following discipline: Computer Engineering, Electronics and Communication Engineering, Electrical Engineering, Electronics Engineering, Computer Science, Physical and Mathematical Sciences and such other related disciplines, ** The relevant experience in Information Technology related areas means specifically the design, development, implementation and /or policy formulation of systems in one or more of the following areas: -E-commerce solutions -Security in E-commerce Applications incorporating network security, secure-web services, client browser interface, etc. -Knowledge of public key cryptography including authentication through digital signatures -Knowledge of networking and Internet technologies including knowledge of International Telecommunication Union (ITU) standards Transfer: Under the provision transfer, the officer who will come may be permanently absorbed in the post /grade after recommendation by the duly constituted Selection Committee. Such a transfer is effected only in the case of officers from the Central /State Governments. .Note 1-Period of deputation including period of deputation in another ex-cadre post held immediately preceding this appointment in the same or other Organization or Department of the Central Government shall ordinarily not exceed five years. Note 2.-The maximum age limit for appointment on deputation shall not be exceeding fifty six years as on the closing date of receipt of applications. For Ex-Serviceman: The armed forces personnel due to retire or who are to be transferred to reserve within a period of one year and having the requisite qualifications and experiences can also be considered for appointment of such persons.
|
||||||||
| 13 | 14 | ||||||||||
| The Departmental Promotion Committee consisting of:
(i)Controller of Certifying Authorities/Additional Secretary, Department of Information Technology. - Chairman (ii) Director General (Indian Computer Emergency Response Team) or Equivalent. - Member (iii) An officer of the level of Joint Secretary to the Government of India or Equivalent from Department Information Technology/Other Ministry/Department - Member |
Not applicable | ||||||||||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | ||||
| (5) Assistant Controller ( Finance and legal)
|
*1(2009)
*Subject to variation dependent on workload |
Equivalent to Group ‘A` post in Central Government | PB-4 Rs.37,400-67,000 with Grade Pay of Rs.8,900 | Not applicable | Not applicable | Not applicable | Not applicable | ||||
| 9 | 10 | 11 | 12 | ||||||||
| Not applicable | Not applicable | By deputation or transfer (absorption) | Deputation: Officers of the Central Government or State Government or Public Sector undertakings-
(A)(i) holding analogous post on regular basis in the parent cadre or Department; or
(ii) with two years regular service in the grade rendered after appointment thereto on a regular basis in the Pay ban (PB-4) of Rs. 37,400-67,000 with Grade pay of Rs.8,700 or equivalent in the parent cadre or Department; and (B)(i)Essential Qualifications: Possessing Bachelor's degree in any discipline from a recognized University and Chartered Accountancy or Institute of Cost and Works Accountancy or Company Secretary or Master of Business Administration/Public Administration or Master of Commerce or Post Graduate Diploma in any discipline with Diploma in Financial Management. (ii) Desirable Qualification: L.L.B or Post Graduate Diploma in Cyber Laws from a recognized University, and C(i) possessing thirteen years experience in legal practice and experience in the field of financial matters with emphasis on legal matters; and (a) minimum two years experience in the field of Finance such as business management, trade, industry, banking or experience in the field of academics in the areas, of business management, trade, industry, banking and experience in Legal matters such as e-governance, networking, intellectual property rights, cyber laws, e-commerce or experience in the field of academics in the areas of governance, networking, intellectual property rights, cyber laws, e-commerce. Transfer: Under the provision, transfer, the officer who will come may be permanently absorbed in the post/grade after recommendation by the duly constituted Selection Committee. Such a transfer is effected only in the case of officers from the Central /State Governments. Note 1 -Period of deputation including period of deputation in another ex-cadre post held immediately preceding this appointment in the same or other Organization or Department of the Central Government shall ordinarily not exceed five years. Note 2.-The maximum age limit for appointment on deputation shall be not exceeding fifty six years as on the closing date of receipt of application. For Ex-Serviceman: The armed forces personnel due to retire or who are to he transferred to reserve within a period of one near and having the requisite qualifications and experiences can also be considered for appointment of such persons.
|
||||||||
| 13 | 14 | ||||||||||
| The Departmental Promotion Committee consisting of:
(i)Controller of Certifying Authorities/Additional Secretary, Department of Information Technology. - Chairman (ii) Director General (Indian Computer Emergency Response Team) or Equivalent. - Member (iii) An officer of the level of Joint Secretary to the Government of India or Equivalent from Department Information Technology/Other Ministry/Department - Member |
Not applicable | ||||||||||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | ||||
| (6) Assistant Controller (Investigation)
|
*1(2009)
*Subject to variation dependent on workload |
Equivalent to Group ‘A` post in Central Government | PB-4 Rs.37,400-67,000 with Grade Pay of Rs.8,900 | Not applicable | Not applicable | Not applicable | Not applicable | ||||
| 9 | 10 | 11 | 12 | ||||||||
| Not applicable | Not applicable | By deputation or transfer (absorption) | Deputation: Officers of the Central Government or State Governments or Public Sector
Undertakings- (A)(i) holding analogous post on regular basis in the parent cadre or Department; or (ii) with two years regular service in the grade rendered after appointment thereto on a regular basis in the Pay Band (PB-4) of Rs. 37,400-67,000 with Grade Pay of Rs. 8,700 or equivalent in the parent cadre or Department; and (B)(i) Essential Qualifications: Possessing Bachelor's degree in any discipline from a recognized University, knowledge of Computers and programmes, networking and working of Internet and L.L.B. or Post Graduate Diploma in Cyber Laws from a recognised University and related Laws. (C)(i) possessing experience of thirteen years in Personnel, Administration, Investigation, Vigilance and (ii) Experience of minimum two years in the investigation of cyber crimes. Transfer: Under the provision transfer, the officer who will come may be permanently absorbed in the post/grade after recommendation by the duly constituted Selection Committee. Such a transfer is effected only in the case of officers from the Central / State Governments. Note 1.-Period of deputation including period of deputation in another ex-cadre post held immediately preceding this appointment in the same or other Organisation or Department of the Central Government shall ordinarily not exceed five years. Note 2.-The maximum age limit for appointment on deputation shall be not exceeding fifty six years as on the closing date of receipt of application. For Ex-serviceman: The armed forces personnel due to retire or who are to be transferred to reserve within a period of one year and having the requisite qualifications and experiences can also be considered for appointment of such persons.
|
||||||||
| 13 | 14 | ||||||||||
| The Departmental Promotion Committee consisting of:
(i)Controller of Certifying Authorities/Additional Secretary, Department of Information Technology. - Chairman (ii) Director General (Indian Computer Emergency Response Team) or Equivalent. - Member (iii) An officer of the level of Joint Secretary to the Government of India or Equivalent from Department Information Technology/Other Ministry/Department – Member:- Member |
Not applicable | ||||||||||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 |
| (7) Director (Finance and Administration)
|
*1(2009)
*Subject to variation dependent on workload |
Equivalent to Group ‘A` post in Central Government | PB-4 Rs.37,400-67,000 with Grade Pay of Rs.8,700 | Not applicable | Not applicable | Not applicable |
| 8
|
9 | 10 | 11 | |||
| Not applicable | Not applicable | Not applicable | By deputation or transfer (absorption) | |||
| 12 | 13 |
| Deputation: Officers of the Central Government or State Government or public sector undertaking or autonomous bodies
(i) holding analogous post on regular basis in the parent cadre or department; or (ii) Deputy Secretaries or Joint Directors with five years service in the grade rendered after appointment thereto on regular basis in the Pay Band (PB-3) of Rs.15,600-39,100 + Rs.7,600 Grade pay Note 1.-Period of deputation including period of deputation in another ex-cadre post held immediately preceding this appointment in the same or other organization or department of the central Government shall ordinarily not exceed five years Note 2.-The maximum age limit for appointment on deputation shall not be exceeding fifty six years as on the closing date of receipt of applications |
The Departmental Promotion committee consisting of: Not applicable
1. Controller of Certifying Authorities – Chairman 2. Director General, (Indian Computer Emergency Response Team)- Member 3. Joint secretary to the Government of India or Equivalent from Department of Information Technology/other Ministry/Department.- Member |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 |
| (8) Scientist ‘D’
|
5*(2009)
*Subject to variation dependent on workload |
Equivalent to Group ‘A` post in Central Government | PB-3 Rs.15,600,39,100+Rs.7,600 Grade pay | Not applicable | Not applicable | Upto 40 years (relax able for Government servants, Scheduled Caste/Scheduled Tribe/ Other Backward Classes in accordance with the instructions or orders issued by the Central Government from time to time in this regard). Note.-The crucial date for determining the age limit shall be the closing date for receipt of applications from candidates in India (and not closing date prescribed for those in Assam, Meghalaya, Arunachal Pradesh, Mizoram, Manipur, Nagaland, Tripura, Sikkim, Ladhak Division of Jammu and Kashmir State, Lahaur and Spiti District and Pangi Sub-Division of Chamba District of Himachal Pradesh, the Union territory of Andaman and Nicobar Islands or the Union territory of Lakshadweep. |
| 8 | 9 | 10 | 11 |
| Bachelor's degree in Engineering or Technology from a recognized University with atleast 60 percentage marks in aggregate; or
(ii) M.Sc. in Phvsics or Applied Physics or Electronics or Applied Electronics or Radio Physics and Electronics or any other related specialization and or discipline at least 60 percentage marks in aggregate; or (iii) MCA with at least 60 percentage marks in aggregate. Desirable Qualification: Master's Degree in Science or Technology; or Ph.D from a recognised University. Experience.-Three years for candidates holding Doctorate, five years for candidates holding Master's Degree and eight years for candidates holding Bachelor's Degree with experience in the field of Information Technology related areas, specifically in design, development, implementation or policy formulation of systems in one or more of the following areas: -E-commerce solutions. -Security in E -commerce applications incorporating network security, secure-web services, client browser interface. -Knowledge of public key cryptography including authentication through digital signatures. -Knowledge of networking and internet technologies including knowledge of International Telecommunication Union (ITU) standards. Note.-Whoever does not have the working knowledge of Hindi, he or she is required to acquire the same during his or her probation period of one year. |
Not applicable | One year for direct recruits | By deputation/absorption failing which by direct recruitment. |
| 12 | 13 | 14 |
| Deputation: Officers of the Central Government or State Government or public sector undertaking or autonomous bodies,- (a)(i) holding analogous post on regular basis in the parent cadre or department; or
(ii) with five years service in the grade rendered after appointment thereto on regular basis in the Pay Band (PB-3) of Rs. 15,60039,100 + Rs. 6,600 Grade Pay or equivalent; and (b) Possessing qualifications and experience prescribed for direct recruitment under column 8. Note 1.-Period of deputation including period of deputation in another ex-cadre post held immediately preceding this appointment in the same or other organisation or department of the Central Government shall ordinarily not exceed five years. Note 2.-The maximum age limit for appointment on deputation shall not be, exceeding fifty six years as on the closing date of receipt of applications. For Ex-Serviceman: The armed forces personnel due to retire or who are to be transferred to reserve within a period of one year and having the requisite qualifications and experiences can also be considered for appointment of such persons. |
The Departmental Promotion Committee consisting of:
1 Controller of Certifying Authorities – Chairman 2.DeputyControllery (Technology) - Member 3.Scientist ‘G` from Department of Information Technology/other Ministry/Department - Member
|
Not applicable |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 |
| (9) Scientist ‘B’
|
3*(2009)
*Subject to variation dependent on workload |
Equivalent to Group ‘A` post in Central Government | PB-3 Rs.15,600,39,100+Rs.5,400 Grade pay | Not applicable | Not applicable | Upto 30 years (relaxable for Government servants, Scheduled Caste/Scheduled Tribe/ Other Backward Classes in accordance with the instructions or orders issued by the Central Government from time to time in this regard).
Note.-The crucial date for determining the age limit shall be the closing date for receipt of applications from candidates in India (and not closing date prescribed for those in Assam, Meghalaya, Arunachal Pradesh, Mizoram, Manipur, Nagaland, Tripura, Sikkim, Ladhak Division of Jammu and Kashmir State, Lahaul and Spiti District and Pangi Sub-Division of Chamba District of Himachal Pradesh, the Union territory of Andaman and Nicobar Islands or the Union territory of Lakshadweep ) |
| 8 | 9 | 10 | 11 |
| Bachelor's degree in Engineering or Technology from a recognised University with at least 60 percentage marks in aggregate; or
(ii) M.Sc. in Phvsics or Applied Physics or Electronics or Applied Electronics or Radio Physics and Electronics or any other related specialization and or discipline at least 60 percentage marks in aggregate; or (iii) MCA with at ateast 60 percentage marks in aggregate. Desirable Qualification: Master's Degree in Science or Technology; or Ph.D Note.-Whoever does not have the working knowledge of Hindi, he or she is required to acquire the same during his or her probation period of one year. |
Not applicable | One year for direct recruits | By deputation/absorption failing which by direct recruitment |
| 12 | 13 | 14 |
| Deputation: Officers of the Central Government or State Government or public sector undertaking or autonomous bodies,-
(a)(i) holding analogous post on regular basis in the parent cadre or department; or (ii) with three years service in the grade rendered after appointment thereto on regular basis in the Pay Band (PB-2) of Rs. 9,300-34,800 + Rs. 4,600 Grade Pay or (iii) with eight years regular service in the Pay Band (PB-2) of Rs. 9,300-34,800+Rs.4,600. Grade Pay. (b) Possessing qualifications and experience prescribed for direct recruitment under column 8. Note 1.-Period of deputation including period of deputation in another ex-cadre post held immediately preceding this appointment in the same or other organisation or department of the Central Government shall ordinarily not exceed five years. Note 2.-The maximum age limit for appointment on deputation shall not be, exceeding fifty six years as on the closing date of receipt of applications. For Ex-Serviceman: The armed forces personnel due to retire or who are to be transferred to reserve within a period of one year and having the requisite qualifications and experiences can also be considered for appointment of such persons. |
The Departmental Promotion Committee consisting of:
1 Controller of Certifying Authorities – Chairman 2.Assistant Controllery (Technology) - Member 3.Scientist ‘F` from Department of Information Technology/other Ministry/Department - Member
|
Not applicable |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 |
| (10) Private Secretary
|
*4(2009)
*Subject to variation dependent on workload |
Equivalent to Group ‘B` post in Central Government | PB-2 Rs.9,300-34,800+Rs.4,800 Grade pay | Not applicable | Not applicable | Not applicable | Not applicable | Not applicable |
| 10 | 11 | 12 |
| Not applicable | Deputation/absorption | Deputation: Officers of the Central Government or State Government or public sector undertaking or autonomous bodies,-
(i) holding analogous post on regular basis in the parent cadre or department; or (ii) with six years service in the grade of Stenographer Grade ‘C` or Personal Assistants or equivalent in the Pay Band (PB-2) of Rs. 9,300-34,800 + Rs. 4,200 Grade Pay. Note 1.-Period of deputation including period of deputation in another ex-cadre post held immediately preceding this appointment in the same or other organisation or department of the Central Government shall ordinarily not exceed five years. Note 2.-The maximum age limit for appointment on deputation shall not be exceeding fifty six years as on the closing date of receipt of applications |
| 13 | 14 |
| The Departmental Promotion Committee consisting of:
1.Additional Secretary/Joint Secretary (Personnel), Department of Information Technology - Chairman 2 Director (Admin and Finance) Controller of Certifying Authorities. - Member 3. Deputy Secretary to the Government of India or equivalent from Department of Information Technology/other Ministry/Department – Member |
Not applicable |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 |
| (11) Personal Assistant | *6(2009)
*Subject to variation dependent on workload |
Equivalent to Group ‘B` post in Central Government | PB-2 Rs.9,300-34,800+Rs.4,200 Grade pay | Not applicable | Not applicable | Not applicable | Not applicable | Not applicable |
| 10 | 11 | 12 |
| Not applicable | Deputation/absorption | Deputation: Officers of the Central Government or State Government or public sector undertaking or autonomous bodies,-
(a)(i) holding analogous post on regular basis in the parent cadre or department; or (ii) with ten years regular service in the grade of Stenographer Grade ‘D` in the Pay Band (PB-1) of Rs. 5,200-20,200 + Rs. 2,400 Grade Pay. (b) Knowledge of computer operation such as usage and operations of PC word processing, internet and e-mailing Note 1.-Period of deputation including period of deputation in another ex-cadre post held immediately preceding this appointment in the same or other organisation or department of the Central Government shall ordinarily not exceed five years. Note 2.-The maximum age limit for appointment on deputation shall not be, exceeding fifty six years as on the closing date of receipt of applications |
| 13 | 14 |
| The Departmental Promotion Committee consisting of:
1 Director (Admin and Finance) Controller of Certifying Authorities.- Chariman 2. Joint Secretary (Personnel), Department of Information Technology.-Member 3. Deputy Secretary to the Government of India or equivalent from Department of Information Technology/other Ministry/Department. - Member
|
Not applicable |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 |
| (12) Assistant | *2(2009)
*Subject to variation dependent on workload |
Equivalent to Group ‘B` post in Central Government | PB-2 Rs.9,300-34,800+Rs.4,200 Grade pay | Not applicable | Not applicable | Not applicable | Not applicable | Not applicable |
| 10 | 11 | 12 |
| Not applicable | By Deputation/absorption | Deputation: Officers of the Central Government or State Government or public sector undertaking or autonomous bodies,-
(a)(i) holding analogous post on regular basis in the parent cadre or department; or (ii) with ten years regular service in the grade of Upper Division Clerk in the in the Pay Band (PB-1) of Rs. 5,200-20,200 + Rs. 2,400 Grade Pay. Note 1.-Period of deputation including period of deputation in another ex-cadre post held immediately preceding this appointment in the same or other organisation or department of the Central Government shall ordinarily not exceed five years. Note 2.-The maximum age limit for appointment on deputation shall not be, exceeding fifty six years as on the closing date of receipt of applications |
| 13 | 14 |
| The Departmental Promotion Committee consisting of:
1 Director (Admin and Finance) Controller of Certifying Authorities.- Chariman 2. Joint Secretary (Personnel), Department of Information Technology.-Member 3. Deputy Secretary to the Government of India or equivalent from Department of Information Technology/other Ministry/Department. - Member
|
Not applicable |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 |
| (13) Stenographer | *3(2009)
*Subject to variation dependent on workload |
Equivalent to Group ‘C` post in Central Government | PB-1 Rs.5,200-20,200+Rs.2,400 Grade pay | Not applicable | Not applicable | Between 18-27 years. Relaxable for Government servants, Scheduled Caste/Scheduled Tribe/Other Backward Classes in accordance with the instructions or orders issued by the Central Government from time to time in this regard. | (i)Matriculation
(ii) Possessing speed in shorthand @ 80 w.p.m and 40 w.p.m in typewriting. (iii) Knowledge of computer operation such as usage and operations of P.C, word processing, internet and e-mailing Note-Whoever does not have the working knowledge of Hindi, he or she is required to acquire the same during his or her probation period of two year |
Not applicable |
| 10 | 11 | 12 |
| Two years for direct recruits | Deputation/Absorption failing which by direct recruitment | Deputation: Officers of the Central Government or State Government or public sector undertaking or autonomous bodies,-
(a)(i) holding analogous post on regular basis in the parent cadre or department; or (ii) Lower Division Clerks in the Pay Band (PB-1) of Rs. 5,200-20,200 + Rs. 1,900 Grade Pay with eight years regular service and possessing speed in shorthand 80 w.p.m and 40 w.p.m in typewriting. (b) Knowledge of computer operation such as usage and operations of PC word processing, internet and e-mailing Note 1.-Period of deputation including period of deputation in another ex-cadre post held immediately preceding this appointment in the same or other organisation or department of the Central Government shall ordinarily not exceed five years. Note 2.-The maximum age limit for appointment on deputation shall not be, exceeding fifty six years as on the closing date of receipt of applications |
| 13 | 14 |
| The Departmental Promotion Committee consisting of:
1 Director (Admin and Finance) Controller of Certifying Authorities. - Chairman 2. Joint Secretary (Personnel), /Deputy Director (Personnel) from Department of Information Technology.- Member 3. Deputy Secretary to the Government of India or equivalent from Department of Information Technology/other Ministry/Department. – Member.
|
Not applicable |
