Monday, 29, Apr, 2024
Around Rs 3,400 crore released to Karnataka for drought management: Central Govt to Supreme Court
हाईकोर्ट का आया बड़ा फैसला: 10,709 ANM की बहाली का रास्ता साफ
SAM advises ITC Infotech India Limited on the acquisition of 100% stake in Blazeclan Technologies Private Limited and its subsidiaries
सुप्रीम कोर्ट ने झारखंड के पूर्व सीएम हेमंत सोरेन की जमानत याचिका पर ईडी से मांगा जवाब
हाईकोर्ट ने PMLA की धारा 66 की आधिकारिक व्याख्या की मांग को लेकर दाखिल PIL पर सुनवाई से किया इंकार
क्या नास्तिक व्यक्ति पर भी लागू होता है शरीयत कानून? लड़की की याचिका पर सुनवाई के लिए सुप्रीम कोर्ट तैयार
SAM advises BPEA Investment Managers Private Limited on the Issuance of NCDs by mPokket Financial Services Private Limited
TGT शिक्षक भर्ती मामला, आरक्षित वर्ग को शामिल कर प्रतीक्षा सूची बनाने पर हाईकोर्ट ने लगाई रोक
सुप्रीम कोर्ट ने कॉलेजियम को चुनौती देने वाली याचिका ठुकराई, CJI बोले- संविधान पीठ इस पर फैसला सुना चुकी
हाईकोर्ट के जज ने अपने ही फैसले की आलोचना करते हुए कहा- इस पर पुनर्विचार की ज़रूरत
SC seeks ED's reply on Former Jharkhand CM Hemant Soren's interim bail plea in Money Laundering Case
Madras HC refuses to interfere with LVB-DBS Merger, directs RBI to decide afresh on Tier-II bond write-off
Supreme Court adjourns Ex-TN minister Senthil Balaji bail plea till May 6
झारखंड की निलंबित IAS अधिकारी पूजा सिंघल को सुप्रीम कोर्ट से नहीं मिली बेल
संदेशखाली केस की जारी रहेगी CBI जांच, ममता सरकार को सुप्रीम कोर्ट से लगा बड़ा झटका, हाईकोर्ट के आदेश पर रोक नहीं
Search Now
Monday, 29, Apr, 2024
Bare Acts
Central Acts
State Acts
Hindi Acts
Case Analysis
Supreme Court
High Courts
Tribunal Courts
Latest News
Corporate Law News
Human Rights News
Intellectual Property News
International News
International Opportunities
Interviews
Law Firm News
Marriage and Divorce News
Tourism News
Petroleum News
Blog
ADR
Arbitration
Conciliation
Lok Adalat
Mediation
Latest Caselaw
Supreme Court
Delhi High Court
Allahabad High Court
Andhra High Court
Bombay High Court
Chattisgarh High Court
Calcutta High Court
Gauhati High Court
Gujarat High Court
Himachal Pradesh High Court
Jammu & Kashmir High Court
Jharkhand High Court
Karnataka High Court
Kerala High Court
Madras High Court
Madhya Pradesh High Court
Meghalaya High Court
Manipur High Court
Orissa High Court
Patna High Court
Punjab & Haryana High Court
Rajasthan High Court
Sikkim High Court
Tripura High Court
Telangana High Court
Uttarakhand High Court
Library
Library
Legal Documents
Legal Forms for Advocates
Legal Dictionary
SC Collegium Resolutions
Law Commission of India Reports
NCRB Reports
Justice Verma Committee Report, 2013
Justice BN Srikrishna Report on Institutionalisation of Arbitration
Legal Maxims
Web Links Directory
Legal FAQs
Circulars & Notices
RBI Circulars
RBI Notices
SEBI Circulars
SEBI Notices
MCA Circulars
MCA Notices
Campus Buzz
Call for Papers
Conferences & Seminars
Courses & Workshops
Debate Competitions
Essay Competitions
Fellowships
Fests, MUNs and Other Competitions
International Opportunities
Internships
Jobs
Moot Court Competitions
Scholarships
Legal Education
Law School Entrance Exams
Law Schools and Colleges in India
Overseas Law Schools
Careers in Law
Judiciary
Supreme Court of India
High Courts
Judicial Service Exams
The Bar
Bar Councils
Bar Associations
हिंदी न्यूज़
Did you Know?
Articles
Guest Post
Contact us
Join Our Newsletter Now!
Bare Acts
Central Acts
State Acts
Hindi Acts
Latest News
Latest News
Articles
Corporate Law News
Human Rights News
Intellectual Property News
Did you Know?
International News
हिंदी न्यूज़
Law Firm News
Marriage and Divorce News
Tourism News
World of Petroleum & Natural Gas
Case Analysis
Supreme Court
High Courts
Tribunal Courts
Cheque Bounce News
Interviews
Legal Services News
Petroleum News
हिंदी न्यूज़
Articles
Latest Caselaw
Supreme Court Judgments
Supreme Court
High Court Judgments
Delhi High Court
Allahabad High Court
Bombay High Court
Calcutta High Court
Madras High Court
Punjab & Haryana High Court
Andhra High Court
Chattisgarh High Court
Gauhati High Court
Gujarat High Court
Himachal Pradesh High Court
Jammu & Kashmir High Court
Jharkhand High Court
Karnataka High Court
Kerala High Court
Madhya Pradesh High Court
Meghalaya High Court
Manipur High Court
Orissa High Court
Patna High Court
Rajasthan High Court
Sikkim High Court
Tripura High Court
Telangana High Court
Uttarakhand High Court
ADR
Arbitration
Conciliation
Lok Adalat
Mediation
Campus Buzz
Campus Buzz
Call for Papers
Conferences & Seminars
Courses & Workshops
Debate Competitions
Essay Competitions
Fellowships
Fests, MUNs and Other Competitions
International Opportunities
Internships
Jobs
Moot Court Competitions
Scholarships
Library
Library
Legal Documents
Legal Forms for Advocates
Legal Dictionary
SC Collegium Resolutions
Law Commission of India Reports
NCRB Reports
Justice Verma Committee Report, 2013
Justice BN Srikrishna Report on Institutionalisation of Arbitration
Legal Maxims
Web Links Directory
Legal Education
Law School Entrance Exams
Law Schools and Colleges in India
Overseas Law Schools
Careers in Law
More
Tags
Legal FAQs
Circulars & Notices
RBI Circulars
RBI Notices
SEBI Circulars
SEBI Notices
MCA Circulars
MCA Notices
Judiciary
Supreme Court of India
SC Collegium Resolutions
Supreme Court Calendar 2023
Supreme Court Bar Association
Supreme Court Advocate-On-Record
High Courts
All High Courts Calendar
High Courts Portals
Judicial Service Exams
Judicial Exam Notice Board
Judicial Services Exam Question Papers
The Bar
Bar Councils
Bar Associations
Guest Post
×
Expand
Category SideBar
Institutes of Technology Act, 1961
Indian Institute of Technology Gandhinagar
Indian Institute of Technology-Guwahati
Indian Institute of Technology-Kanpur
Indian Institute of Technology-Kharagpur
Indian Institute of Technology-Madras
Indian Institute of Technology-Roorkee
Indian Institute of Technology Delhi
Indian Institute of Technology Bombay Statute
Indian Institute of Technology-ISM Dhanbad
Indian Institute of Technology Hyderabad
Indian Institute of Technology Indore
Indian Institute of Technology Jammu
Indian Institute of Technology Jodhpur
Indian Institute of Technology Mandi
Indian Institute of Technology Palakkad
Indian Institute of Technology Patna
Indian Institute of Technology Ropar
Indian Institute of Technology Tirupati
Indian Institute of Technology Goa
Indian Institute of Technology BHU Varanasi
Indian Institute of Technology Bhubaneshwar
Indian Institute of Technology Bhilai
Indian Institute of Technology Dharwad
Institutes of Technology (Amendment) Act, 2002
Home
Bare Act
Central Acts and Rules
Education Laws
Institutes of Technology Act, 1961
Indian Institute of Technology Patna
Prev.
Indian Institute of Technology Patna
Next
Indian Institute of Technology Patna
Help us improve! Please suggest corrections.
Submit
Download the LatestLaws.com Mobile App
Related judgement on Indian Institute of Technology Patna
About us
Events
Awards
Workshops
Contact us
Grievance Cell
Disclaimer
Hyperlinking Policy
Privacy Policy
Advertise
Media Partner
Legal FAQs