Thursday, 28, Mar, 2024
नामांकन के नाम पर नए वकीलों से वसूले जा रहे अधिक शुल्क को लेकर सुनवाई 8 अप्रैल से
HC Expounds though the procedure given under Section 52A of the NDPS Act is not followed, it cannot be said that the accused is entitled to bail, Read Judgment
HC directed the State to file a comprehensive Counter Affidavit regarding the implementation of the Ayushman Scheme, Read Order
Former Head of China Football Association jailed for life in Bribery Case
Call for Editors: The Contemporary Law Forum (TCLF) [3 Seats]: Apply By 10th April
HC Expounds: The objective behind the GST Act is the levy and collection of Tax on the Intra state supply of Goods or Services, Read Judgment
HC Opines ‘Assault to cause death, which fails and is not accomplished is the essence of the offence of attempt to commit Murder’, Read Judgment
[S. 366A of IPC] HC Enunciates that taking or enticing away a minor out of the keeping of lawful guardian, is an essential ingredient of the offence, Read Judgment
CfP: Conference on Arbitration and Mediation at Crossroads- From Present to Future at University of Lucknow: Submit by April 17
Delhi Court allows Early Hearing on Bail Petition of Manish Sisodia
1st National Moot Court Competition 2024 at IILM University, Greater Noida (Cash Prizes of Rs. 1.10 L): Apply by March 30
Madras HC permits Tamil Nadu Govt to withdraw appeals in new secretariat case
HC Expounds: The Party's Refusal to take the objection does not always imply a waiver, Read Judgment
Internship Opportunity at Jain & Partners, Delhi: Apply Now
HC Enunciates Absence of injury to a victim of sexual assault will not in all cases be fatal to the Prosecution, Read Judgment
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Thursday, 28, Mar, 2024
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Securities and Exchange Board of India Act, 1992
Securities and Exchange Board of India (Terms and Conditions of Service of Chairman and Members) Rules, 1992
SEBI (Terms and Conditions of Service of Chairman and Members) Rules, 1992
Sebi (Prohibition of insider Trading) Regulations, 1992
Securities And Exchange Board Of India (Merchant Bankers) Regulations, 1992
Securities And Exchange Board Of India (Merchant Bankers) Rules, 1992
Securities And Exchange Board Of India (Stock Brokers And Sub-Brokers) Regulations, 1992
Securities and Exchange Board of India (Registrars to an issue and Share Transfer Agents) Regulations, 1993
Securities and Exchange Board of India (Underwriters) Regulations, 1993
Securities And Exchange Board Of India (Appeal To Central Government) Rules, 1993
Securities And Exchange Board Of India (Portfolio Managers) Rules, 1993
Securities And Exchange Board Of India (Underwriters) Rules, 1993
Securities And Exchange Board Of India (Registrars To An Issue And Share Transfer Agents) Rules, 1993
Securities and Exchange Board of India (Portfolio Managers) Regulations, 1993
Securities And Exchange Board Of India (Debenture Trustees) Regulations, 1993
Securities And Exchange Board Of India (Debenture Trustees) Rules, 1993
Securities And Exchange Board Of India (Bankers To An Issue) Regulations, 1994
Securities and Exchange Board of India (Form of Annual Statement of Accounts and Records) Rules, 1994
Securities and Exchange Board of India (Annual Report) Rules, 1994
Securities and Exchange Board of India (Annual Report) Rules, 1994
Securities and Exchange Board of India (Procedure For Holding Inquiry and Imposing Penalties By Adjudicating Officer) Rules, 1995
Securities And Exchange Board Of India (Foreign Institutional Investors) Regulations, 1995
Securities And Exchange Board of India Appellate Tribunal (Procedure) Rules, 1995
Securities And Exchange Board Of India (Depositories And Participants) Regulations, 1996
Securities And Exchange Board Of India (Custodian Of Securities) Regulations, 1996
Securities And Exchange Board Of India (Mutual Funds) Regulations, 1996
Securities And Exchange Board Of India (Venture Capital Funds) Regulations, 1996
Securities Appellate Tribunal (Salaries and Allowances and other Conditions of Service of the Officers and Employees) Rules, 1997
Securities And Exchange Board Of India (Substantial Acquisition Of Shares And Takeovers)Regulations, 1997
Securities And Exchange Board Of India (Buy Back Of Securities) Regulations, 1998
Securities And Exchange Board Of India (Collective Investment Schemes) Regulations, 1999
Securities And Exchange Board Of India (Credit Rating Agencies) Regulations, 1999
Securities Appellate Tribunal (Procedure) Rules, 2000
Securities and Exchange Board of India (Foreign Venture Capital Investor) Regulations, 2000
Securities and Exchange Board of India (Procedure for Board Meetings) Regulations, 2001
Securities and Exchange Board of India (Employees' Service) Regulations, 2001
Securities and Exchange Board of India (Amendment) Act, 2002
Securities And Exchange Board Of India (Issue Of Sweat Equity) Regulatons, 2002
Securities And Exchange Board Of India (Procedure For Holding Enquiry By Enquiry Officer And Imposing Penalty) Regulations, 2002
Securities Appellate Tribunal (Salaries, Allowance and other Terms and Conditions of Presiding Officer and Other Members) Rules, 2003
Securities And Exchange Board Of India (Central Listing Authority) Regulations, 2003
Securities and Exchange Board of India (Central Database of Market Participants) Regulations, 2003
Securities And Exchange Board Of India (Ombudsman) Regulations, 2003
Securities And Exchange Board Of India (Prohibition Of Fraudulent And Unfair Trade Practices Relating To Securities Market) Regulations, 2003
Securities and Exchange Board of India (Self Regulatory Organizations) Regulations, 2004
Securities and Exchange Board of India (Regulatory Fee on Stock Exchanges) Regulations, 2006
Securities And Exchange Board of India Notification (Certification of Associated Persons in the Securities Markets) Regulations, 2007
Securities And Exchange Board Of India (Certification Of Associated Persons In The Securities Markets) Regulations, 2007
Securities and Exchange Board of India (Intermediate) Regulations, 2008
Securities and Exchange Board of India (Public Offer and Listing of Securitised Debt Instruments) Regulations, 2008
Securities and Exchange Board of India (Issue and Listing of Debt Securities) Regulations, 2008
Securities and Exchange Board of India (Issue and Listing of Securitised Debt Instruments and Security Receipts) Regulations, 2008
Securities and Exchange Board Of India (Delisting of Equity Shares) Regulations, 2009
Securities and Exchange Board of India (Investor Protection and Education Fund) Regulations, 2009
Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009
Securities and Exchange Board of India {KYC (Know Your Client) REGISTRATION AGENCY} Regulations, 2011
Securities and Exchange Board of India (Substantial Acquisition of Shares and Takeovers) Regulations, 2011
Securities and Exchange Board of India (Alternative Investment Funds) Regulations, 2012
Securities and Exchange Board of India (Investment Advisers) Regulations, 2013
Securities and Exchange Board of India (Issue and Listing of Non-Convertible Redeemable Preference Shares) Regulations, 2013
Securities and Exchange Board of India (Amendment) Act, 2013
Securities and Exchange Board of India (Research Analysts) Regulations, 2014
Securities and Exchange Board of India (Foreign Portfolio Investors) Regulations, 2014
Securities and Exchange Board of India (Infrastructure Investment Trusts) Regulations, 2014
Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014
Securities and Exchange Board of India (Settlement of Administrative and Civil Proceedings) Regulations, 2014
Securities and Exchange Board of India (Share Based Employee Benefits) Regulations, 2014
SEBI (Procedure for Search and Seizure) Repeal Regulations, 2015
Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015
SEBI (Prohibition of Insider Trading) Regulations, 2015
Securities and Exchange Board of India (Issue and Listing of Debt Securities by Municipalities) Regulations, 2015
Securities and Exchange Board of India (Buy-Back of Securities) Regulations, 2018
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Securities and Exchange Board of India (Amendment) Act,2013
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