Sunday, 28, Apr, 2024
Go First को बड़ा झटका, हाईकोर्ट ने सभी 54 विमानों का रजिस्ट्रेशन रद्द करने का दिया आदेश
ED acted in most highhanded manner in excise policy case: CM Arvind Kejriwal tells Supreme Court
Court grants bail to AAP MLA Amanatullah Khan in case of evading ED summons
हाईकोर्ट की टिप्पणी, बच्चों के पितृत्व पर सवाल उठाना पत्नी के खिलाफ क्रूरता
रक्षा सेवाओं में महिला अफसरों की भर्ती पर हाईकोर्ट का बड़ा फैसला, डिफेंस मिनिस्ट्री को आठ सप्ताह में निर्णय लेने को कहा
Supreme Court directs Noida, Greater Noida agencies to sanction revised plans by Unitech
तेजी से फैल रही जंगल में लगी भीषण आग, हाईकोर्ट कॉलोनी भी चपेट में
पूर्व सांसद धनंजय सिंह को राहत, हाईकोर्ट से जमानत
Court's opinion cannot be blinded by stereotypical perception of gender: High Court
High Court grants bail to former MP Dhananjay Singh
हाईकोर्ट ने मांगा जवाब: एयरफोर्स भर्ती में लैंगिक भेदभाव पर रक्षा मंत्रालय और वायु सेना प्रमुख को नोटिस
Massive Forest Fire reaches Nainital's High Court Colony, Army called in
Over 34k firearms licence issued in Punjab since 2019: State Govt tells High Court
Delhi Court rejects Brij Bhushan Singh's plea seeking further probe into Sexual Harassment Case
Pune Court asks Police to probe Bribery allegations against IT major Cognizant
Search Now
Sunday, 28, Apr, 2024
Bare Acts
Central Acts
State Acts
Hindi Acts
Case Analysis
Supreme Court
High Courts
Tribunal Courts
Latest News
Corporate Law News
Human Rights News
Intellectual Property News
International News
International Opportunities
Interviews
Law Firm News
Marriage and Divorce News
Tourism News
Petroleum News
Blog
ADR
Arbitration
Conciliation
Lok Adalat
Mediation
Latest Caselaw
Supreme Court
Delhi High Court
Allahabad High Court
Andhra High Court
Bombay High Court
Chattisgarh High Court
Calcutta High Court
Gauhati High Court
Gujarat High Court
Himachal Pradesh High Court
Jammu & Kashmir High Court
Jharkhand High Court
Karnataka High Court
Kerala High Court
Madras High Court
Madhya Pradesh High Court
Meghalaya High Court
Manipur High Court
Orissa High Court
Patna High Court
Punjab & Haryana High Court
Rajasthan High Court
Sikkim High Court
Tripura High Court
Telangana High Court
Uttarakhand High Court
Library
Library
Legal Documents
Legal Forms for Advocates
Legal Dictionary
SC Collegium Resolutions
Law Commission of India Reports
NCRB Reports
Justice Verma Committee Report, 2013
Justice BN Srikrishna Report on Institutionalisation of Arbitration
Legal Maxims
Web Links Directory
Legal FAQs
Circulars & Notices
RBI Circulars
RBI Notices
SEBI Circulars
SEBI Notices
MCA Circulars
MCA Notices
Campus Buzz
Call for Papers
Conferences & Seminars
Courses & Workshops
Debate Competitions
Essay Competitions
Fellowships
Fests, MUNs and Other Competitions
International Opportunities
Internships
Jobs
Moot Court Competitions
Scholarships
Legal Education
Law School Entrance Exams
Law Schools and Colleges in India
Overseas Law Schools
Careers in Law
Judiciary
Supreme Court of India
High Courts
Judicial Service Exams
The Bar
Bar Councils
Bar Associations
हिंदी न्यूज़
Did you Know?
Articles
Guest Post
Contact us
Join Our Newsletter Now!
Bare Acts
Central Acts
State Acts
Hindi Acts
Latest News
Latest News
Articles
Corporate Law News
Human Rights News
Intellectual Property News
Did you Know?
International News
हिंदी न्यूज़
Law Firm News
Marriage and Divorce News
Tourism News
World of Petroleum & Natural Gas
Case Analysis
Supreme Court
High Courts
Tribunal Courts
Cheque Bounce News
Interviews
Legal Services News
Petroleum News
हिंदी न्यूज़
Articles
Latest Caselaw
Supreme Court Judgments
Supreme Court
High Court Judgments
Delhi High Court
Allahabad High Court
Bombay High Court
Calcutta High Court
Madras High Court
Punjab & Haryana High Court
Andhra High Court
Chattisgarh High Court
Gauhati High Court
Gujarat High Court
Himachal Pradesh High Court
Jammu & Kashmir High Court
Jharkhand High Court
Karnataka High Court
Kerala High Court
Madhya Pradesh High Court
Meghalaya High Court
Manipur High Court
Orissa High Court
Patna High Court
Rajasthan High Court
Sikkim High Court
Tripura High Court
Telangana High Court
Uttarakhand High Court
ADR
Arbitration
Conciliation
Lok Adalat
Mediation
Campus Buzz
Campus Buzz
Call for Papers
Conferences & Seminars
Courses & Workshops
Debate Competitions
Essay Competitions
Fellowships
Fests, MUNs and Other Competitions
International Opportunities
Internships
Jobs
Moot Court Competitions
Scholarships
Library
Library
Legal Documents
Legal Forms for Advocates
Legal Dictionary
SC Collegium Resolutions
Law Commission of India Reports
NCRB Reports
Justice Verma Committee Report, 2013
Justice BN Srikrishna Report on Institutionalisation of Arbitration
Legal Maxims
Web Links Directory
Legal Education
Law School Entrance Exams
Law Schools and Colleges in India
Overseas Law Schools
Careers in Law
More
Tags
Legal FAQs
Circulars & Notices
RBI Circulars
RBI Notices
SEBI Circulars
SEBI Notices
MCA Circulars
MCA Notices
Judiciary
Supreme Court of India
SC Collegium Resolutions
Supreme Court Calendar 2023
Supreme Court Bar Association
Supreme Court Advocate-On-Record
High Courts
All High Courts Calendar
High Courts Portals
Judicial Service Exams
Judicial Exam Notice Board
Judicial Services Exam Question Papers
The Bar
Bar Councils
Bar Associations
Guest Post
×
Expand
Category SideBar
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970
Dena Bank Employees Gratuity Fund Regulations
Nationalised Banks (Management And Miscellaneous Provisions) Scheme, 1970
Union Bank of India Officer Employees (Discipline and Appeal) Regulations, 1976
Bank of Baroda Officer Employees’ (Conduct) Regulations, 1976
Union Bank of India Officers Conduct Regulations, 1976
Canara Bank Officer Employees (Discipline And Appeal) Regulations, 1976
Bank Of Baroda Officer Employees'(Discipline & Appeal) Regulations, 1976
Syndicate Bank Officer Employees' (Conduct) Regulations, 1976
United Bank of India Officer Employees' (Conduct) Regulation, 1976
United Bank Of India Officer Employees’ (Discipline & Appeal) Regulations, 1976
Punjab National Bank Officer Employees’ (Discipline & Appeal) Regulations, 1977
Allahabad Bank (Officers') Service Regulations, 1979
Union Bank of India Officer Service Regulations, 1979
Central Bank Of India (Officers') Service Regulations, 1979
Bank of Baroda (Officers') Service Regulations, 1979
Syndicate Bank (Officers) Service Regulations, 1979
United Bank of India (Officers') Service Regulation 1979
Canara Bank (Officers') Service Regulations, 1979
Punjab National Bank (Officers’) Service Regulations, 1979 - Amendments
Corporation Bank (Officers') Service Regulations, 1982
Corporation Bank Officer Employees' (Conduct) Regulations, 1982
Vijaya Bank Officers' Service Regulation, 1982
Corporation Bank Officer Employees' (Discipline and Appeal) Regulations, 1982
Allahabad Bank (Employees') Pension Regulations, 1995
Canara Bank Employees' Pension Regulations, 1995
Corporation Bank (Employees’) Pension Regulations, 1995
UCO Bank (Employees’) Pension Regulation, 1995
Central Bank Of India (Employees') Pension Regulations, 1995
Bank Of Baroda (Employees') Pension Regulations, 1995
Punjab National Bank (Employees') Pension Regulations, 1995
Bank of Baroda (Employees') Pension Regulation, 1995
Canara Bank (Employees') Pension Regulations, 1995
Vijaya Bank Pension Regulation 1995
Syndicate Bank (Employees’) Pension Regulations, 1995
United Bank of India (Employees') Pension Regulations, 1995
Corporation Bank Shares And Meetings) Regulations, 1998
UCO Bank General Regulation, 1998
Syndicate Bank (Shares And Meetings) Regulations, 1998
Vijaya Bank Officer Employees (Acceptance Of Jobs In Private Sector Concerns After Retirement) Regulations, 2000
Canara Bank Shares and Meetings Regulations, 2000
Punjab National Bank Officer Employees’ (Acceptance of Jobs in Private Sector Concerns After Retirement) Regulations, 2000
Corporation Bank Officer Employees’ (Acceptance of Jobs in Private Sector Concerns after Retirement) Regulations, 2000
Bank of Baroda Officer Employees (Acceptance of Jobs in Private Sector Concerns after Retirement) Regulations, 2001
UCO Bank Shares And Meetings Amendments Regulations, 2003
UCO Bank Shares And Meetings Amendments Regulations, 2008
Bank of Baroda General (Shares and Meetings) Amendment Regulations, 2008
United Bank Of India (Shares & Meetings) Regulations, 2010
Union Bank of India Employees Pension Regulation, 1995 (with Amendments upto 2017)
Syndicate Bank (Officers’) Service (Amendment) Regulations, 2017
Amalgamation of Vijaya Bank and Dena Bank with Bank of Baroda Scheme, 2019
Home
Bare Act
Central Acts and Rules
Banking Laws
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970
United Bank of India (Officers') Service Regulation 1979
Prev.
United Bank of India (Officers') Service Regulation 1979
Next
United Bank of India (Officers) Service Regulation 1979(Downloadable PDF)
Help us improve! Please suggest corrections.
Submit
Download the LatestLaws.com Mobile App
Related judgement on United Bank of India (Officers') Service Regulation 1979
About us
Events
Awards
Workshops
Contact us
Grievance Cell
Disclaimer
Hyperlinking Policy
Privacy Policy
Advertise
Media Partner
Legal FAQs