Saturday, 27, Apr, 2024
40 yrs on, Punjab & Haryana HC orders opening of road outside Punjab CM’s House
'झूठे आरोपों पर वैवाहिक रिश्ते को नकारना मानसिक क्रूरता', हाईकोर्ट का फैसला
सुप्रीम कोर्ट का हाईकोर्ट रजिस्ट्री से सवाल- क्या चयन प्रक्रिया अपनाई; 68 न्यायिक अधिकारियों की पदोन्नति का है मामला
SNG & Partners advises Subscribers in INR 75 cr Debenture issued by Vistaar Financial Services Private Limited
केंद्र के कानून से जुड़ी याचिका को सूचीबद्ध करने पर विचार करेगा सुप्रीम कोर्ट, दिल्ली सरकार ने दी है चुनौती
Internship Opportunity at Project Rojgar Sathi by Indian Centre for Child and Human Rights [4 – 8 Weeks; Delhi]: Apply by May 15!
Webinar on ‘Data Privacy Law in the Age of AI’ by Mahindra University [May 4, 11 AM]: Register Now!
आजम खान के बेटे अब्दुल्ला को हाईकोर्ट से मिली फौरी राहत
Re-election if NOTA receives maximum votes?, SC issues Notice in PIL
Pakistan Court bars Imran Khan, Wife from speaking against State Institutions, Officials
World Bank Legal Internship Program 2024 [Fall Batch; 10-12 Weeks]: Apply by April 30!
शहरों में कैसे दौड़ रहे हैं हजारों बैटरी रिक्शा? हाईकोर्ट ने राज्य सरकार से तीन हफ्ते में मांगा जवाब
हाईकोर्ट ने कहा : बच्चे से मुलाकात के लिए जाएं परिवार न्यायालय, बंदी प्रत्यक्षीकरण याचिका सुनवाई योग्य नहीं
Delhi Excise Policy Case: Court extends judicial custody of Manish Sisodia, others till May 8
Hindu Women don't have ‘absolute’ rights over Dead Husband’s Property, rules High Court
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Saturday, 27, Apr, 2024
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Major Port Trusts Act, 1963
Tuticorin Port Trust Employees (House Building Advance) Special Family Benefit Regulation
MBPT Pilotage by laws
Rules governing accommodation in Trustees Class-IV quarters
MBPT Dock By Laws
Schedule for Manner of Appointment for Class-II, Class III & Class IV
Dock by Laws, 1879
Mumbai Port Trust Pilotage by Laws, 1933
Port of Bombay Passenger Boats Rules, 1962
Major Port Trusts Act, 1963 Regulations
Mormugao Port Employees (Contributory Provident Fund)Regulations, 1964
Cochin Port Employees (General Provident Fund) Regulations, 1964
Cochin Port Employees (Temporary Service) Regulations, 1964
Cochin Port Employees (Leave Travel Concession) Regulation, 1964
Cochin Port Employees (Conduct) Regulations, 1964
Cochin Port (Authorisation of Pilots) Regulations, 1964
Cochin Port Employees (Classification, Control and Appeal) Regulations, 1964
Major Port Trusts (Adaptation of Rules) Regulations, 1964
CoPT Appointing 29th February 1964 as the date on which the Major Port Turst Act, 1963(38 of 1963) shall come into force
Kandla Port Employees (General Provident Fund) Regulations, 1964
Kandla Port Turst -Major Port Trusts (Adaptation of Rules) Regulations, 1964
Visakhapatnam Port Employees (Conduct) Regulations, 1964
Visakhapatnam Port Employees (Authorisation of Pilots), Regulations, 1964
Major Port Trusts (Adaptation of Rules) Regulations, 1964
Mormugao Port Employees (Leave) Regulations, 1964
Mormugao Port Employees (Conduct) Regulations, 1964
Mormugao Port Employees (Temporary Service) Regulations, 1964
Mormugao Port (Authorization of Pilots) Regulations, 1964
Mormugao Port (Adoptation of Rules) Regulations, 1964
Mormugao Port Employees (General Provident Funds) Regulations, 1964
Mormugao Port Employees (Leave Travel Concessions) Regulations, 1964
Cochin Port Employees (Welfare Fund) Regulations, 1964
Kandla Port Employees (Plot allotment Committee) Regulations, 1965
Cochin Port Employees (Allotment of Residence) Regulations, 1965
Gazette Notification dt.28-2-1965 issued by Central Gov!. brining Major Port Trust Act, 1963 came into force w.e.!. 29-2-1964
Cochin Port Trust (Committee Procedure) Regulations, 1966
Mormugao Port Employees’ (Pension and Gratuity) Regulations, 1966
Mormugao Port Employees(Grant of Conveyances Allowance) Regulations, 1966
Mormugao Port Employees (Contributory Provident Fund Special Contribution)Regulations, 1966
Mormugao Port Employees (Supplementary Leave) Regulations, 1966
Mormugao Port Rules, 1966
Cochin Port Trust (Licensing of Clerks, Importers, Shippers and Clearing and Forwarding Agents) Regulations, 1966
Kandla Port Employees (Reimbursement of Tuition Fees) Regulations, 1966
Visakhapatnam Port Employees’ (Welfare Fund) Regulations, 1967
Paradip port Trust (Adaptation of Rules) Regulation, 1967
Paradip Port (Authorisation of Pilots) Regulations, 1967
Paradip Port Employees (Recruitment, Seniority and Promotion) Regulations, 1967
Paradip Port Employees (Classification Control and Appeal) Regulations, 1967
Cochin Port Employees (Class III & Class IV) Special Contribution Regulations, 1967
COCHIN PORT TRUST Contributory Provident Fund Rules (India), 1962 Amendment Regulations, 1967
Kandla Port Regulatinos, 1967
Visakhapatnam Port Employees (Classification, Control and Appeal), Regulations, 1968
Cochin Port Trust (Licencing of jetties, slipways and Boat pen) Regulations, 1968
Paradip Port Employees (Welfare Fund) Regulations, 1969
Mormugao Port Employees(Grant of Advances for Purchase of Conveyances) Regulations, 1969
Class-I Officers of the Visakhapatnam Port (Acceptance of Employment after Retirement) Regulations, 1970
Visakhapatnam Port Employees' (Compassionate Fund) Regulations, 1970
Cochin Port Employees (Grant of Advances for Building of Houses) Regulations, 1971
Mormugao Port Employees, (Grant of Advance for Building of Houses) Regulations, 1973
Mumbai Port Trust (Centenary Commemoration Fund) Regulations, 1973
Class I Officers of the Cochin Port Trust (Acceptance of employment after Retirement) Regulations, 1973
Paradip Port Trust (Town Planning) Regulation, 1974
Mormugao Port Employees (Superannuation and Age of Retirement) Regulations, 1974
Chennai Port Trust (Pension Fund) Regulations, 1974
Chennai Port Trust (Licensing of Pilots) Regulations, 1975
Board Of Trustees Of The Port Of Calcutta (Procedure At Board Meetings) Rules, 1975
Board Of Trustees Of The Port Of Madras (Payment Of Fees And Allowance To Trustees) Rules, 1975
Board Of Trustees Of The Port Of Bombay (Procedure At Board Meeting) Rules, 1975
Board Of Trustees Of The Port Of Bombay (Payment Of Fees And Allowances To Trustees) Rules, 1975
Board Of Trustees Of The Port Of Calcutta (Payment Of Fees And Allowances To Trustees) Rules, 1975
Board Of Trustees Of The Port Of Madras (Procedure At Board Meetings) Rules, 1975
Chennai Port ( Responsibility for Goods) Regulations, 1975
Port of Calcutta (Responsibility for Goods) Regulations, 1975
Mumbai Port Trust (Leave) Regulations, 1975
Cochin Port and Dock Regulations, 1975
Mumbai Port Trust Allotment and Occupancy of Residences 1975
Mumbai Port Trust Leave Travel Concession Regulations 1975
Paradip Port Employees (Allotment of Quarters) Orders, 1975
Mumbai Port Trust Acceptance of Employment after Retirement 1975
Mumbai Port Trust (Welfare Fund) REGULATIONS, 1975
Paradip Port Turst Immovable Properties (Land and Houses) Leasing and Licensing Regultions, 1975
Paradip Port Movement of Vehicles (Control of Traffic) Order, 1975
Bombay Port Trust Employees (House Rent Allowance) Regulations, 1975
Board of Trustees of the Port of Bombay (Procedure at Committee Meetings) Regulations, 1975
Chennai Port Trust Employees ( Retirement) Regulations, 1976
Mumbai Port Trust Compensatory City Allowance, 1976
Mumbai Port Trust (Medical Attendance and Treatment) Regulations, 1976
Chennai Port Trust Employees (Acceptance of Employment after Retirement) Regulations, 1976
Bombay Port Trust Employees (Conduct) Regulations, 1976
Warehouse Bye Laws, 1976
Port of New Mangalore Rules, 1976
Port of New Mangalore (Harbour Craft) Rules, 1976
Tuticorin Port Employees (Acceptance of Employment after Retirement) Regulations, 1979
New Mangalore Port Trust Employees (Retirement) Regulations, 1980
New Mangalore Port Trust Employees (Pension Fund) Regulations, 1980
New Mangalore Port Trust Employees (compulsory insurance schem) Regulations, 1980
New Mangalore Port Trust Employees (Adaptation of Rules) Regulations, 1980
New Mangalore Port Trust Employees (Procedure at Committee Meetings) Regulations, 1980
New Mangalore Port Trust (Allotment of Residences) Regulations, 1980
Madras Port (Harbour Craft) Rules, 1980
Mormugao Port (Procedures at Board Meeting) Regulations, 1981
Major Port Trusts (Payment of Fees and Allowances to Trustees) Rules, 1981
Major Port Trusts (Procedure at Board Meetings) Rules, 1981
Major Port Trusts (Procedure at Board Meetings) Rules, 1981
Major Port Trust (Payment of Fees and Allowances to Trustees), Rules, 1981
Major Port Trusts (Procedure at Board Meetings)Rules, 1981
Mormugao Port (Handling of Freight container containg dangerous and hazardous cargo) regulation 1988)
Mormugao Port (Handling of Freight container containg dangerous and hazardous cargo) regulation 1988)
Bombay Port Trust (Licensing Of Stevedores And Allied Matters) Amendment Regulations, 1989
Major Ports (Prevention and Control of Pollution) Rules, 1991
New Mangalore Port Trust Employees (Educational Assistance) Regulation, 1997
Cochin Port Employees (Festival Advance) Regulations, 1997
Cochin Port Trust Employees (House Building Advance) Family Benefit Fund Regulations, 1998
COPE (House Building Advance Family Benefit Fund) Regulations, 1998
Paradip Port Employees (Contributory. Outdor and Indoor Medical Benefits after Retiremnt) Regulatioan, 2000
KPT Employees Medical Attendence Regulations 2000
Chennai Port Trust (Pay and Allowances, etc) Regulations, 2001
New Pension Scheme in the Ports also in respect of the employees workers officers those who have appointed in the Port service on or after 01-01-2004
Cochin Port Employees (Classification, Control and Appeal) Amendment Regulations, 2005
General Financial Rules 2005 Kolkata Port
Corrigendum of Calcutta Port Trust Employees (Classification, Control and Appeal) 4th. Amendment Regulation, 2006
Kandla Port Employees (Allotment of Residence) Amendment Regulations, 2006
Calcutta Port Trust (Non-Contributory Provident Fund) Second Amendment Regulations, 2006
Dangerous Goods (Arrival, Receipt, Transport, Handling and Storage), in Jawaharlal Nehru Port Regulations, 2007
Mumbai Port Trust (Licensing and Control of Pilots) Regulations, 2007
Chennai Port Trust Employees (Recruitment, Seniority and Promotion) Regulations, 2008
Tuticorin Port Employees Recruitment-Seniority-And-Promotion-Regulations, 2008
Chennai Port Trust Employees (Recruitment, Seniority and Promotion) Regulations, 2008
Chennai Port Trust (Licensing of Stevedores) Regulations, 2009
Kolkata Port Trust Employees (Leave) Amendment Regulations, 2009
Kolkata Port Trust Employees (Pension) Second Amendment Regulations, 2009
Chennai Port Trust (Licensing of Stevedores) Regulations, 2009
New Mangalore Port Trust Employees (Licensing of stevedors) Regulations, 2009
Tuticorin Port Trust (Licensing of Stevedores) Regulations, 2010
Kolkata Port Trust Employees (Pension) Third Amendment Regulations, 2010
Mumbai Port Trust Employees (Recruitment, Seniority & Promotion) Regulations, 2010
CoPE (Recruitment, Seniority and Promotions) Regulations, 2010
Kolkata Port Trust Employees (Medical Attendance and Treatment) Amendment Regulations, 2010
Kandla Port Employees (Licensing of Stevedores) Regulations, 2010
Cochin Port Trust Employees (Recruitment, Seniority, and Promotion) Regulations, 2010
Kandla Port Trust (Licensing of Stevedores) Regulation, 2010
Kolkata Port Trust Employees (Recruitment, Seniority and Promotion) Regulations, 2013
Kandla Port Employees (Authorisation of Pilots) Regulations, 2013
Kandla Port Trust (Authorization of Pilots) Regulations, 2013
Kolkata Port Trust Employees (Conduct) Amendment Regulation, 2014
Corrigendum of KoPT Employees,(RSP) Regulations, 2013. dated 12-Jan-2015
Major Port Trusts (Payment of Fees and Allowances to Trustees) Rules, 1981 (Amendment 2017)
Implementation of V.O.Chidambaranar Port Trust (Issue of Entry Permit for Vehicles/Equipments/Persons) (Amendment) Regulation, 2018 - Reg
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