| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| vis major | greater or superior force | Events over which no humans have control, and so cannot be held responsible. An "Act of God". In law, the more common term is the French phrase 'Force majeure'. See also casus fortuitus (chance occurrence). |
Friday, 01, May, 2026
- 14-year-old gets Life Sentence in China for Rape and Murder of Classmate
- Call for Papers: AMUCM Law Society Review 2026 – Flagship Journal of Aligarh Muslim University Centre Murshidabad: Submit by May 9
- Webinar on From Classroom to Courtroom – Bridging the Gap in Legal Practice by IILS [May 8]: Register Now!
- JOB POST: Senior Legal Manager at North Eye Advisors, Multiple Locations [3-7 PQE; Offline]: Apply Now!
- राहुल गांधी को हाईकोर्ट से राहत, इंडियन स्टेट वाले बयान के लिए FIR की मांग वाली याचिका खारिज
- कस्टडी मौत मामले में हाई कोर्ट सख्त, 5 मई तक दस्तावेज जमा करने का अल्टीमेटम; नहीं तो IG-गृह सचिव की होगी पेशी
- "Politically Motivated": SC grants Anticipatory Bail to Congress leader Pawan Khera in Defamation case
- Supreme Court issues Criminal Contempt Notice to HC Bar Association President on BCI's plea
- सराय हकीम गोलीकांड के 47 दिन बाद आरोपी को मिली राहत, मामले में पहली जमानत हाईकोर्ट से मंजूर
- Internship Opportunity at Rubik’s Legal Solutions LLP, Dehradun [Offline; June/ July]: Apply by May 10
- Webinar on Article 13, Article 368, and the Basic Structure Doctrine by I.E.R.L [May 20; No Fee]: Register Now!
- विधवा की पारिवारिक पेंशन से नहीं हो सकती पति के बकाया की वसूली, हाई कोर्ट का महत्वपूर्ण फैसला
- JOB POST: Legal Manager at NxtWave, Hyderabad [5-8 PQE; Offline]: Apply Now!
- JOB POST: Associates at Lex Bellator, Delhi [Salary of Rs. 25-30K; 1-3 PQE; Offline]: Apply Now!
- हाईकोर्ट का बड़ा फैसला! एक अधिकारी को दोहरी कुर्सी से हटाया, ट्रांसपोर्ट विभाग में हड़कंप
