| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| negotorium gestio | management of estate | Obligation arising from good works affecting other people, obliging the creditor to pay for the reimbursement of the cost that was used in doing good works |
| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| negotorium gestio | management of estate | Obligation arising from good works affecting other people, obliging the creditor to pay for the reimbursement of the cost that was used in doing good works |
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