HIGH COURT OF KARNATAKA, BENGALURU
It is hereby notified that under the provisions of Karnataka Judicial Service (Recruitment) Rules, 2004 and (Amendment) Rules, 2011, 2015 & 2016, the High Court of Karnataka invites applications for direct recruitment to 101 posts of Civil Judges [the then Civil Judge (Junior Division)] which includes the existing and consequential vacancies.
Name of Post: Civil Judge No. of Posts: 101 Pay-Scale: Rs. 27700-44770
Age Limit: Must not have completed as on the last date fixed for receipt of applications, 35 years of age in the case of others. [Relaxation in age as per norms] Minimum Qualifications: Must be holder of a degree in Law granted by a University established by Law in India and must have been enrolled as an Advocate.
How to Apply: Apply Online Online Last Date: 01.03.2018
For more details, visit the link below- http://karnatakajudiciary.kar.nic.in/recruitmentNotifications/NCJR2018.pdf
For General Instructions for candidates, visit the link below- http://karnatakajudiciary.kar.nic.in/recruitmentNotifications/GIA_CJR2018.pdf
For Online Application, visit the link below- http://recruitmenthck.kar.nic.in/hck/cjr/notification.php
