Sunday, 31, May, 2026
 
 
 
Expand O P Jindal Global University
 

राज्यों के विधान-मंडलों का गठन, Constitution of India, Article 168 ( Article 168 Constitution of India: Constitution of Legislatures in States )


 

(1) प्रत्येक राज्य के लिए एक विधान-मंडल होगा जो राज्यपाल और --
(क) 1*** बिहार, 2*** 3-4***    : 5[महाराष्ट्र], 6[कर्नाटक] 7***8[और उत्तर प्रदेश] राज्यों में दो सदनों से;
(ख) अन्य राज्यों में एक सदन से,
मिलकर बनेगा।
(2) किसी राज्य के विधान-मंडल के दो सदन हैं वहां एक का नाम विधान परिषद और दूसरे का नाम विधानसभा होगा और केवल एक सदन है वहां उसका नाम विधानसभा होगा।

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 
 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter