Expand

O P Jindal Global University

trademarkclick

कल्पित नाम में लिखे गए विनिमय-पत्र का प्रतिग्रहण, NI Act, Section 42 ( NI Act, Section 42. Acceptance of bill drawn in fictitious name Section 42 )

NI Act, Section 42. Acceptance of bill drawn in fictitious name Section 42 ( English )

कल्पित नाम में लिखे गए विनिमय-पत्र का प्रतिग्रहण -- कल्पित नाम में लिखा गया और लेखीवाल के आदेश पर देय विनिमय-पत्र का प्रतिगृहीता, किसी ऐसे सम्यक्-अनुक्रम-धारक के प्रति, जो लेखीवाल के हस्ताक्षर जैसे ही हस्ताक्षर द्वारा और लेखीवाल द्वारा रचित तात्पर्यित पृष्ठांकन के अधीन दावा करता है, दायित्व से इस कारण मुक्त नहीं हो जाता कि ऐसा नाम कल्पित है ।

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs