Integral University, a seat of educational excellence, is a premier university located in Lucknow, the capital city of Uttar Pradesh, India. The institute has a unique culture of inclusiveness, diversity, personal and intellectual integrity, and value-based education. It focuses on individual growth and the development of essential tools supported by a highly qualified and trained team of accomplished faculty and robust academic infrastructure.
The Association of Indian Universities (AIU) is the apex advisory body for higher education in India under the Ministry of Education, with a membership of over 1,000 universities. For nearly a century, AIU has played a significant role in academic policy and youth development, including the organisation of national-level initiatives such as the AIU National Moot Court Competition. Continuing this legacy, the Fifth AIU National Moot Court Competition is being organised by the Faculty of Law, Integral University, Lucknow, with the objective of promoting mooting culture, advocacy skills, and inter-university academic collaboration across the country.
The 5th AIU National Moot Court Competiton 2026, organized by the Faculty of Law, Integral University, Lucknow, stands as a distinguished platform for aspiring legal professionals to hone their advocacy, research, and analytical skills. The previous National Moot Court Competition organised by the Integral University, labelled as the Juror League Moot Court Competition 2025, witnessed enthusiastic participation from prestigious institutions such as Chanakya National Law University (Patna), Dr. Ram Manohar Lohia National Law University (Lucknow), Symbiosis Law School (Nagpur), St. Joseph’s College of Law (Bangalore), and Lovely Professional University (Punjab), among others.
This year, the competition is being conducted entirely in the offline mode at Integral University, offering participants an immersive and authentic courtroom experience.
Eligibility encompasses both 5 Year integrated and 3 Year LL.B. programs duly recognized by the Bar Council of India. The competition extends its invitation to all esteemed law colleges and institutions offering legal education.
| Award | Prize | Additional Recognition |
|---|---|---|
| Winner | Rs. 25,000/- | Trophy, Medals, and Certificates |
| Runner Up | Rs. 11,000/- | Trophy, Medals, and Certificates |
| Best Memorial | Rs. 5,000/- | Trophy, Medals, and Certificates |
| Best Speaker | Rs. 5,000/- | Trophy, Medals, and Certificates |
| Best Researcher | Rs. 5,000/- | Trophy, Medals, and Certificates |
| Award for Inspiring Excellence | Rs. 2,500/- | Medals and Certificates |
| Award for Best Regional Team | Rs. 1,500/- | Medals and Certificates |
Registration will be done online through the following Google Form link.
Teams must fill out the registration form.
The registration link is provided at the end of the post.
Teams must submit the soft copy of their memorials.
| Event | Date |
|---|---|
| Release of Moot Proposition & Commencement of Registrations | January 15, 2026 |
| Last date for Submission of Registration Form | March 10, 2026 |
| Last date for Seeking Clarifications | March 20, 2026 |
| Last date for Submission of Soft Copy of Memorial | March 25, 2026 |
| Researcher’s Test & Draw of Lots | April 9, 2026 |
| Inaugural Ceremony | April 9, 2026 |
| Preliminary Round & Quarter-Final Round | April 10, 2026 |
| Semi Finals & Grand Finale | April 11, 2026 |
25th March, 2026, before 11:59 PM
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