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National Moot Court Competition 2026 at The Innovative Institute of Law, Greater Noida [April 10 – 11; Cash Prizes of Rs. 46k]: Register by March 25


Innovative , Moot Court Competition.png
23 Mar 2026
Categories: Moot Court Competitions

About the Organisation

The Innovative Institute of Law offers LL.B., B.A.LL.B., B.Com.LLB programs in law. Its campus, which spans around 6 acres of land, includes a tranquil green space, a basket ball court, volley ball court and exceptional cricket fields where Ranji Trophy participants have trained.

About the Event

We at Innovative Institute of Law are committed to a show of cooperative and collective resilience. Hence, after the successful completion of the 3rd edition, we have planned to organize the 4th National Moot Court Competition to provide an environment where aspiring lawyers can  enhance their legal proficiencies and mooting skills with a unique concept  and with the aim to inspire, promote and inculcate drafting & writing  techniques, orating skills, and high focus on research acumen.

The competition strives to give a platform to the budding lawyers of our country to imbibe analytical skills in real-time situations. The aim is to engage with students and allow them to have first-hand experience of the complexities of the law.

Eligibility

Participation is strictly restricted to Bonafide undergraduate law students pursuing the three years or five years LL.B. degree program from the Institution/University recognized by Bar Council of India. Only ONE team can register from a law school or college of a recognized university/institution as a participant in the Competition.

During the process of registration, teams are required to submit a No Objection Certificate (“NOC”) issued by the Head/Dean/Faculty coordinator of the Institution/Moot Court Committee, authorizing the team to participate on behalf of the institution as provided in the Registration Form.

How to Register?

Interested candidates can register online via the link given at the end of the post.

Important dates

  • Opening date of Registration -09th Feb. 2026
  • Last date for seeking Clarification – 20th Feb. 2026
  • Last date of Registration- 10th Mar. 2026
  • Release of Clarification- 11th Mar. 2026
  • Last date for submission of Soft Copy of Memorials – 20th Mar. 2026
  • Hard Copy of Memorials Submission – 25th Mar. 2026
  • Inaugural Ceremony & Orientation – 10th April 2026
  • Researcher’s Test – 10th April 2026
  • Preliminary Rounds (1-2) – 10th April 2026
  • Quarter-final Rounds – 11th April 2026
  • Semi-final Rounds – 11th April 2026
  • Final Round – 11th April 2026
  • Valedictory Ceremony and Prize Distribution- 11th April 2026

Registration Fee

INR 3,300/- (Per Team).

Prizes

  • Winner : 21,000/- + Trophy + Certificate of Merit
  • Runner Up : 10,000/- + Trophy + Certificate of Merit
  • Best Speaker : 5000/- + Memento + Certificate of Merit
  • Best Memorial : 5000/- + Memento + Certificate of Merit
  • Best Researcher : 5000/- + Memento + Certificate of Merit
  • Certificate : All other participants shall receive participation Certificate + Memento

Contact

For query/clarifications – mcc@innovativegroupofcolleges.com.

Click here to Register.



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