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Supreme Court rejects Bail plea of Juvenile accused of Murder of 7-year-old


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03 Sep 2020
Categories: Latest News

On Wednesday, the Apex Court rejected the regular bail plea of a juvenile accused in the murder of a 7-year old boy at Ryan International School, Gurugram in 2017.

7-year-old Pradyuman Thakur was found dead inside the toilet of the Ryan International School, Gurugram, with his throat slit on Sept 8, 2017.

The Central Bureau of Investigation was handed over the case on Sept 22, 2017.

The CBI, in Nov 2017, had dismissed the probe by the Gurugram Police & gave a clean chit to the bus conductor arrested with the charges of murder & sexual assault in connection with the case, & arrested the juvenile in this case.

On Oct 13, 2017, the Supreme Court issued notices to the Pinto family, the owners & trustees of Ryan International School in connection with the murder of Pradyuman. 

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