Supreme Court of India Collegium has in its Meeting held on 17th August 2020 has approved proposal of elevation of Six Advocates as Judges of Delhi High Court.
1. Shri Jasmeet Singh,
2. Shri Amit Bansal,
3. Ms. Tara Vitasta Ganju,
4. Shri Anish Dayal,
5. Shri Amit Sharma, and
6. Ms. Mini Pushkarna
The High Court has a sanctioned strength of 45 permanent judges and 15 additional judges.
Presently, the Members of Supreme Court Collegium are:
CJI Sharad Arvind Bobde (CJI)
J. N. V. Ramana (Judge)
J. Arun Kumar Mishra (Judge)
J. Rohinton Fali Nariman (Judge)
J. Uday Umesh Lalit (Judge)
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