Supreme Court Collegium approves appointment of 28 Addl. Judges of this High Court as Permanent Judges [Read Court Statement]

On 24^th August 26, 2020 the Supreme Court Collegium has approved the proposal for appointment of 28 Additional Judges of Allahabad High Court as permanent Judges of the respective High Courts.

The list of Judges of Allahabad High Court, who are proposed to be made permanent Judges of that court is given below:

 1. Shri Justice Prakash Padia,

2. Shri Justice Alok Mathur,

3. Shri Justice Pankaj Bhatia,

4. Shri Justice Saurabh Lavania,

5. Shri Justice Vivek Varma,

6. Shri Justice Sanjay Kumar Singh,

7. Shri Justice Piyush Agrawal,

8. Shri Justice Saurabh Shyam Shamshery,

9. Shri Justice Jaspreet Singh,

10. Shri Justice Rajeev Singh,

11. Smt. Justice Manju Rani Chauhan,

12. Shri Justice Karunesh Singh Pawar,

13. Dr. Justice Yogendra Kumar Srivastava,

14. Shri Justice Manish Mathur,

15. Shri Justice Rohit Ranjan Agarwal,

16. Shri Justice Ram Krishna Gautam,

17. Shri Justice Umesh Kumar,

18. Shri Justice Pradeep Kumar Srivastava,

19. Shri Justice Anil Kumar-IX,

20. Shri Justice Rajendra Kumar-IV,

21. Shri Justice Mohd. Faiz Alam Khan,

22. Shri Justice Vikas Kunvar Srivastav,

23. Shri Justice Virendra Kumar Srivastava,

24. Shri Justice Suresh Kumar Gupta,

25. Ms. Justice Sushri Ghandikota Sri Devi,

26. Shri Justice Narendra Kumar Johari,

27. Shri Justice Raj Beer Singh, and

28. Shri Justice Ajit Singh.

All the Judges in the above list are working as Additional Judges at Allahabad High Court.

Read Court Statement @LatestLaws.com