Lawyer's House burgled, Cash and Jewellery missing

Unidentified miscreants broke into an Advocate’s house here & decamped with ₹90,000 cash, gold & silver jewellery among other valuables when the family members were away, Police said.

Mukesh Kumar Bhatnagar (45) of Sector 44, who is a practising lawyer in the High Court of Punjab & Haryana, told the Police that he & his family had gone to his father’s place in Sector 47 on the night of Aug 8 & when they returned the next morning, they found the house broken into.

Bhatnagar said the accused robbed silver & gold jewellery worth lakhs of rupees, besides other valuables & ₹90,000 cash.

Based on his complaint, the police registered a case under sections 380 & 457 of the Indian Penal Code at the Sector 34 police station.

ANOTHER THEFT IN SECTOR 8 HOUSE

A woman residing in Sector 8 has reported theft in her house. She stated in her police complaint that the accused broken into her house from a window on July 28 & stole her diamond & gold ornaments. The Sector 3 police have registered a case under sections 380 & 457 of the IPC in this regard. 

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