LatestLaws.com Partner Event: Law Joint presents Webinar on 'The Recent Developments in Hindu Succession Act 1956' and 'Consumer Protection Act 2019 & Amendments' on 5th and 6th Sept respectively @5:00 PM, Register Now!

LatestLaws.com is a proud Media Partner of Webinar Series on 'The Recent Developments in Hindu Succession Act 1956' and 'Consumer Protection Act 2019 & Amendments' organised by Law Joint to be held on 5th and 6th Sept, 2020 respectively.

ABOUT EVENT

EVENT 1

Topic 1: The Recent Developments in Hindu Succession Act 1956

Date: 5th September, 2020

Timing: 5:00 PM to 6:30 PM

Chief Guest for Event 1 

Hon'ble Justice Mr. Vijender Jain, Former Chief Justice Punjab & Haryana High Court

Guest of Honour for Event 1

Prof(Dr.) O.P. Midha Director Chandigarh University

Key Note Speaker

Ms Juhi Arora Advocate Supreme Court of India

EVENT 2

Topic 2: Consumer Protection Act 2019 & Amendments

Chief Guest for Event 2

Hon'ble Justice Mr. M.C. Garg, Former Judge Delhi High Court

Guest of Honour for Event 2

Prof(Dr.) Vimal Joshi Former Dean Faculty of Law BPS Women University

Key Note Speaker

Ms. Priyanka Sud Advocate Punjab & Haryana High Court

Date: 6th September 2020

Timings: 5PM - 6:30 PM

GENERAL DETAILS

FEES RS. 150/- 

(E-Certificate will be provided)

Paytm: 9873312051
GPay: 9811417312

Registration Link: https://forms.gle/CAr4vw3PEsyqJ2iv5

Zoom Link will be sent 1 day before the event on your registered email.

For More Details:

Contact 8527322073  9873312051 or mail us at infolawjoint@gmail.com