Monday, 20, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
Recent News

LatestLaws.com Partner Event: AILF presents Webinar on 'Plea Bargaining and Criminal Jurisprudence' on (7th Aug @5:00 PM), Join in & Register for E-Certificate


WhatsApp Image 2020-08-05 at 14.50.00.jpeg
05 Aug 2020
Categories: Latest News Conferences & Seminars Courses & Workshops

LatestLaws.com is a proud Media Partner of Webinar on 'Plea Bargaining and Criminal Jurisprudence'  organised by ALL INDIA LAWYERS' FORUM to be held on 7th August, 2020

ABOUT EVENT

Topic:  “Plea Bargaining and Criminal Jurisprudence “

Date: 7th August, 2020

Timing: 5:00 PM

Key Note Speakers: 

1. Sh. KTS Tulsi Sr. Advocate 
Supreme Court of India ,
Member of Parliament. 

2. Sh. Jayant Sud  ,Sr. Advocate 
Addl. Solicitar General,
Supreme Court of India

Welcome Speech:

Professor Ajay Thomas Director, Faculty of Law, Manav Rachna University.

Vote of Thanks:

Dr. Karuna Akshay Malviya
Principal 
MGM LAW COLLEGE, MUMBAI. 

LINKS

Click the following link to join live session
https://m.facebook.com/story.php?story_fbid=575798643116013&id=632247427214631

Click to register for E certificate for this session
https://docs.google.com/forms/d/e/1FAIpQLSeXFsQsXRFLinaS59vwA7Bm-IZCzOkXHZoJ4yZ7AAS6unxf0g/viewform



Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter