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Former Gujarat HC judge, Justice RR Tripathi appointed as Chairperson of Gujarat Human Rights Commission


Justice Ravi R Tripathi.jpg
04 Sep 2020
Categories: Latest News

Retired Judge of Gujarat High Court Ravi R Tripathi has been appointed chairperson of Gujarat State Human Rights Commission (SHRC), said an official release from the Gujarat government Thursday.

Tripathi, who took charge on Thursday, will hold the office for three years.

The official release stated that earlier Justice (retired) Abhilasha Kumari was appointed as the chairperson of the Commission. However, she resigned from the post after her appointment as member of the Lokpal Committee of India by the President of India. Since then the post of SHRC chairperson was vacant.

Tripathi’s appointment was done by Governor Acharya Devvrat following a recommendation in that regard by a selection committee headed by Chief Minister Vijay Rupani.

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