Former Chief Justice of India and Member of Parliament in the Rajya Sabha, Hon’ble Justice Ranjan Gogoi stated that the reports claiming that he has tested positive for coronavirus are ‘incorrect’.
The rumors that Justice Gogoi has tested positive for COVID-19 had started doing rounds since evening of 4th August 2020. However, very soon clarification had come from Justice Gogoi that he has not tested COVID-19 positive. This confirmation from Justice Gogoi is matter of relief for all.
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!