Dalit Youth has head Tonsured, beaten up by Police; Sub Inspector arrested

A Dalit youth had his head tonsured & was allegedly beaten up by police in East Godavari district after a ruling YSR Congress party leader lodged a complaint over blocking of a sand-laden lorry. 

On Tuesday, the incident came to light, inviting the wrath of opposition parties, following which CM YS Jagan Mohan Reddy took serious note of it & pulled up the police.

Director-General of Police DG Sawang said a Sub-Inspector at the police station concerned has been arrested, while two constables were placed under suspension.

A case has been registered under the SC/ST (Prevention of Atrocities) Act, he said.

The DGP warned that such acts would not be tolerated & said further legal steps would be taken in the case.

The youth has been admitted to the government hospital in Rajamahendravaram for treatment. 

A senior police officer said the Dalit youth was booked in a case filed by YSRC leader Kavala Krishna Murthy for allegedly blocking the truck that was reportedly transporting sand illicitly.

According to the statement issued by the aggrieved youth, Krishna Murthy knocked him down with his car when he questioned the illegal transport of sand.

Later a case was registered against him in Seetanagaram police station & the police picked him up.

He was allegedly beaten up before being tonsured.

On learning about the incident, local DSP S N Rao visited the youth in the hospital & conducted an inquiry.

Based on his statement, the Seetanagaram Sub-Inspector & 2 constables were placed under suspension & the SI was later arrested.

Leader of the Opposition N Chandrababu Naidu denounced the police action & alleged that atrocities on Dalits have increased under Jagan Mohan Reddys rule.

State Congress president S Sailajanath also strongly condemned the incident & demanded stern action against those responsible.

Home Minister M Sucharita & Education Minister A Suresh also condemned the incident.

Sucharita said in a statement that the Govt has taken the incident very seriously & would punish the guilty sternly.

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