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COVID-19: Supreme Court Employee found positive, 2 Registrars Quarantined


Supreme Court.jpg
27 Apr 2020
Categories: Latest News

According to NDTV, a Supreme Court Employee has been found Coronavirus Positive.

It has been reported that he had come in contact with two Supreme Court Registrars who have been sent to quarantine.

Inquiry is underway to trace SC Employees contact trails.

Supreme Court has been functioning during the Lockdown and staff was attending the Court to assist in functioning of the Benches via Video Conferencing. Supreme Court Registry was taking all precautions but still this development is worrisome development.

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