On Thursday, the Government has blacklisted 960 foreigners and cancelled their visas after finding they were involved in Tablighi Jamaat activities violating their visa conditions.
Home Minister's Office has asked Delhi Police and Police Chiefs of other states, where these foreigners are currently living, to take legal action under the Foreigners Act and the Disaster Management Act.
Home Minister's Office stated that,"The home ministry has blacklisted 960 foreigners and their Indian visas have also been cancelled for their involvement in Tablighi Jamaat activities while coming on tourist visas".
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