August 19, 2017
A local Court has issued Non-bailable warrants against 2 BJP MLAs as they did not appear in the Court in connection with a case of disrupting train services.
According to the prosecution, Chief Judicial Magistrate Gopal Tiwari issued the non-bailable warrants against MLA Kapil Aggarwal from Muzaffarnagar constituency & Umesh Malik from Budhana seat.
He directed Police to produce them on 30th September in connection with this case.
The railway police had registered a case against several BJP activists, including these 2 MLAs on 3rd April 2012.
Source PTI
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