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24 more Accused arrested in Palghar Mob Lynching Incident


Arrest
22 Oct 2020
Categories: Latest News

On Thursday, Irfan Shaikh, Criminal Investigation Department (CID) officer said that as many as 24 more accused persons have been arrested in connection with the Palghar mob lynching incident.

In a statement, the CID officer said that the accused persons will be produced before Court today.

Total of 3 FIRs have been registered & 178 persons arrested so far in connection with the Palghar lynching incident.

The PILs in the matter are seeking a CBI or a Court-monitored Special Investigation Team (SIT) probe in the incident that took place in Palghar district on April 16, 2020.

On the night of April 16, the two sadhus & their driver were travelling from Kandivali in Mumbai to attend a funeral in Gujarat's Surat amid the nationwide lockdown when their vehicle was stopped & they were allegedly attacked & killed by a mob in Gadchinchile village in the presence of police officers. 

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