Internship Opportunity at Vidhi Centre for Legal Policy, New Delhi: Rolling Basis

About The Vidhi Centre for Legal Policy

The Vidhi Centre for Legal Policy (‘Vidhi’) is an independent think-tank doing legal research to make better laws and improve governance for the public good.

It does this through high-quality, peer-reviewed original legal research; through engaging with the Government of India, State governments, and other public institutions to both inform policy-making and to effectively convert policy into law; and through strategic litigation petitioning courts on important law and policy issues. Its abiding values are non-partisan engagement, research excellence, and independence.

About the Internship

Vidhi provides internship opportunities to graduate and post-graduate students on a rolling basis throughout the year.

Roles and Responsibilities

• Conduct research on cutting-edge issues of law and policy.
• Assist with drafting reports.
• Interact with legal academics and practicing lawyer

Mode of Internship

Physical

Eligibility Criteria

Students enrolled in recognized law programs or allied courses in humanities and public policy are welcome to apply.

How to Apply?

Vidhi prefers candidates to apply two months prior to their preferred month of internship. It never entertains any applications submitted after the 5th of the previous month. Interested candidates can apply through the link provided at the end of this post.

Location

New Delhi

Click here to apply.