TAS LAW is a boutique Law Firm focusing primarily on Dispute Resolution practice. As of now, the Firm is operating outs of New Delhi/NCR. However, the Firm has also been retained for matters in a number of outstation Courts as well.
Apart from Dispute Resolution, TAS LAW is also involved in the corporate commercial advisory as well as drawing up deeds and instruments.
Address: Jungpura Extension, Block P, Delhi, India
The internship will include assisting in the drafting of pleadings, notes, etc. The candidate would also be required to attend court proceedings and meetings with senior advocates.
Law Student (3/5 years)
2 (two)
No Stipend
Kindly send your resume/CV at the below-mentioned e-mail id.
E-mail: admin[@]taslaw.in
Himanshu Sachdeva
Phone Number: 9711894196
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