At Centre for Law and Policy Research [CLPR] they focus on addressing discrimination at the intersections of caste, gender, sexuality, and disability and other minorities through law. As a part of this work, they are excited to announce The CLPR Equality Fellowship.
The Equality Fellows will engage in litigation and advocacy in the states of Andhra Pradesh, Karnataka, Kerala and Tamil Nadu, to work with communities facing discrimination on the basis of caste, gender, disability, sexuality, gender identity and minority status.
This will include enhancing the implementation of various equality laws including The Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 (SC/ST Act), The Protection of Civil Rights Act, 1955 (PCRA), The Employment of Manual Scavengers and Construction of Dry Latrines (Prohibition) Act, 1993 (The Manual Scavengers Act), The Rights of Persons with Disabilities, 2016 and others.
Applicants must submit:
For full details of the Centre for Law and Policy Research [CLPR] Equality Fellowship, click here.
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