About Legal Expatiate
Legal Expatiate is an initiative in lockdown to bring together the best talent of this country and to infuse them with a nation-first attitude. An active forum of researchers, professionals, and students where they arrange webinars of Senior Advocates, High Court Judges and other luminaries, where they arrange various competitions like Research Article Writing Competition, Moot Court Competitions, Essay Competition, Quiz Competition, Certificate Courses etc in order to groom research and advocacy skills of law learners.
About the Course
We bring to you again the well experienced, named and renowned personality in the field of Civil Law from at your doorstep through online sessions. For the complete and proper understanding of Regular civil suits we have tried to cover the major aspects of it in 6 days by the best experienced guest speaker.
DAY – I
Topic – Concept of regular civil suits Cases in which Regular civil suits are filed Procedure for filing regular civil suits Appeals
Speaker – Adv Jaydeep Mehta, Bombay High Court, 28yrs experience
Day II–Injunction suits
Plaint, WS Application for rejection of plaint Temporary injunction application Evidence
Speaker – Adv Sudhakar Avhad, Renowned District Court lawyers, Pune
Day III
Appeal in Perpetual Injunction suits Second appeal Challenging interim order of temporary injunction Challenging other interim orders in injunction suits
Day IV - Overview of regular civil suits in
Partition matter
Specific performance suits
Deciding bounderies of a plot
Speaker – Adv Adv Mandeep Singh Sachdev
Day V - 1. Drafting of plaint
Drafting of interim applications in civil suits (interim injunction, purisis, adjournment, appointment of commissioner)
Drafting of application of substitution of parties, addition of parties
Day VI – Drafting of application for rejection of plaint
Application for representative suits
Appeal and second appeal
Drafting of written statement
Speaker – Adv Thulasiram, Hyderabad (Experience – 22 yrs)
Perks of Attending the course
E certificate of completion and sample drafts
Improvise your skills of litigation
Pocket Friendly course
Easy access on zoom
Experienced guidance at your door step
Who can Attend?
Students (UG and PG)
Advocates
Academicians
Research Scholars
Registrations Fees
Rs 600/- only
Last Date of Registration
12th October, 2022 till 12 PM
Platform of Sessions
Zoom
Date of Course
12th to 17th, 2022
Registration Procedure
Steps of Registration
- Pay 600/- via google pay / paytym to 8999422426
- Send the screenshot of payment to 8999422426 (to confirm the registration it is mandatory)
- Fill the form available at here.
- Contact Details for any Quires
- 08999422426/08770140909
- legalexpatiateworkshop@gmail.com
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