The Delhi Law Review (DLR) is the flagship journal of the Faculty of Law, DU and is one of the oldest journals in the country, having been published since 1978. The Student Edition of the DLR (SDLR) is an annual, double-blind, student-reviewed and edited journal which was introduced with the objective of involving students in promoting academic research and facilitating debate on contemporary legal issues in India.The SDLR assumes an inter-disciplinary orientation and is wide enough to include national and international legal and policy-based issues within its sweep. As of 2018, the journal has been made available as a digital publication accessible on the Faculty of Law website here.
The Student Edition of the Delhi Law Review is now accepting submissions for its upcoming issue: Vol. VI of 2019. The SDLR invites original, unpublished manuscripts from all academicians, authors, legal professionals and students from India and abroad in the following categories:
All correspondences and queries may be addressed to: student.delhilawreview@gmail.com
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