S&R Associates represented Vodafone Group Plc, a multinational telecommunications company, in the INR 33.7 billion acquisition by Vodafone Group entities of equity shares of Vodafone Idea Limited (“VIL”), a listed telecommunications company in India, as part of VIL’s INR 45 billion preferential allotment of equity shares to its promoters.
The S&R team was led by partners Rajat Sethi, Tanya Aggarwal and Lakshmi Pradeep, and included associates Meher Mehta and Komal Parakh.
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