In a recent development, Link Legal India Law Services (LLILS) has hired Bhasin & Co Lawyer Sanjay Gupta as a Partner in its Delhi-based Dispute Resolution Practice.
Gupta had been at Bhasin & Co for more than 20 years and had the designation of a Partner.
Going into the details of Lawyer Sanjay Gupta, it was found that, he had worked with a Senior Advocate for a few years after Graduating from Delhi University in 1994.
He is an expert in Commercial Dispute resolution across the board and for clients in a number of sectors, according to the firm’s press release.
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