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Link Legal advises SarvaGram for Debt Funding by Vivriti Asset Management


link-legal-logo.jpg
30 Mar 2022
Categories: Law Firm News

Link Legal represented and advised SarvaGram Fincare Private Limited ("SarvaGram") and its founders, in raising INR 30 Crores, via debt fund, through issuance of Series B Debentures in favour of (i) Vivriti India Impact Bond Fund; and (ii) Vivriti Emerging Corporate Bond Fund (funds of Vivriti Asset Management). 

SarvaGram, a rural lending start-up, is engaged in the business of providing financial services to underserved customers in rual and semi - urban locations in India. SarvaGram is co-founded by Utpal Isser and Sameer Mishra, who bring more than 20 years of experience across retail, rural banking and NBFCs. 

Vivriti Asset Management (part of Vivriti Group) is a debt fund manager to fixed - income funds that invest in enterprises, backed by fundamental research and sectoral view. 

Link Legal team comprised of Associate Partner, Ambuj Sonal, Associates, Abhinav Anand, and Subham Biswal. 

Vivriti Asset Management was advised by Juris Corp. 



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