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HSA's Deepak Thakur joins L&L Partners as Project Partner in Mumbai


HSA LEGAL
22 Apr 2019
Categories: Law Firm News

April 22, 2019:

HSA Advocate's Partner Deepak Kumar Thakur has joined L&L Partners in Mumbai as a partner in its projects practice.

Luthra’s projects practice is headed by Delhi-based partner Sameen Vyas.

Thakur is a 2007 Army Institute of Law Mohali graduate with a 2015 LLM in banking, corporate finance and securities law from the University of Mumbai.

He had briefly worked at Titus & Co before joining J Sagar Associates (JSA) in 2008 for seven years.

He had joined HSA in Mumbai in 2015, getting promoted to non-equity partner in 2017.

He has joined L&L from 1 April this year.

HSA founding partner Hemant Sahai commented, “Deepak has all my best wishes and I am sure he will prove to be a great ambassador for HSA in all his future endeavours.”



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