July 16, 2019:
He holds Delhi University LLB and BCom degrees, and had joined PwC in 2011, after one year at Tower Vision India Pvt Ltd.
In a press release, he said he was looking forward to “expanding its tax and GST practice to the next level”.
Hammurabi managing partner Dr Manoj Kumar added, “His joining us is a part of our vision for extending our expertise and capabilities on various aspects/complex issues of indirect tax laws & GST where clients have reached out to us for support in issues such as compliances, cross charges, anti-profiteering, GST audits, litigation handling etc. and provide the best bespoke solutions to our clients.”
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