With expertise of Cross Border Transactions and providing concrete legal solutions to large Corporate Giants with significant strategy of negotiation at pre Arbitration stage the Founder of Vidhiśāstras-Advocates & Solicitors has been honored with Honorary Certificate of Appreciation for efforts in bringing inimitable exposure of investments and sustainable developments goals and promoting International law perspectives in delivering legal solutions in complex cross border transactions for the Infrastructure, Industrial, Corporate, Commercial, Academic, Energy and Environmental sector developments.
Adv Ashish Deep Verma has further been conferred with LEX FALCON AWARD -2022 (ABOVE 10 YEARS CATEGORY) by International Jury Members in Association with Society of Indian Law Firms (SILF) and Lex World for his significant contribution in the global legal Industry. Ms. Vanessa Maria, Associate at Vidhiśāstras stated, “ Vidhiśāstras family is proud today and we as team are ready and capable to face more complex legal problems and challenges with extensive approach to resolve issues fiercely”.
Mr. Ashish Deep Verma has also been recently appointed as India (Representative) at International Diplomatic Club-Amicability for next Two years and flourishing the Law Firm to reach all across the world. Major Corporate Giants and leaders appreciated the participation of Mr. Verma at Annual Investment meet, Dubai EXPO, 2022 across the Globe.
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