The Central Government approved the appointment of Justice Abhijit Gangopadhyay and Justice Jyotsna Rewal Dua as the permanent judges of the respective High Courts.
Justice Abhijit Gangopadhyay was appointed as the Additional Judge of the Calcutta High Court on 2 May 2018. While, Justice Jyotsna Rewal Dua was appointed the Additional Judge of the Himachal Pradesh High Court on 30 May 2019.
The Government accepted their proposals and issued the notification in their favour.
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