Sushant Singh Rajput Death Case: Narcotics Control Bureau registers Criminal Case against Rhea Chakraborty

The shocking revelation of the new drugs angle revealed by the Enforcement Directorate in the mysterious death case of Bollywood actor Sushant Singh Rajput led to the involvement of the Narcotics Control Bureau.

With the CBI already investigating the case, the Narcotics Control Bureau has also pitched in after the drugs angle came up in the case. The NCB had registered a case against Rhea Chakraborty and others on 26th August but according to the latest reports, the agency has now filed a criminal case as well.

While the CBI is questioning Rhea for the fourth time today, Sushant's former manager Shruti Modi was also snapped outside the CBI guesthouse in Mumbai. Apart from Rhea and Shruti, the CBI has also been grilling Sushant's flatmate Siddharth Pithani, manager Samual Miranda, cook Neeraj Singh, domestic-help Keshav and accountant Rajat Mewati.

Meanwhile, talking about the drugs allegations, Rhea's lawyer, in a statement had stated that she has never consumed drugs and is ready for a blood test any time to prove the same.

New claims have been cropping up in Sushant's case every day due to which it has become the talk of the town. In a recent interview with a news channel, actress Kangana Ranaut had referred to Rhea as the pawn and a medium to catch the real mastermind behind Sushant's death.

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