On Sunday, the Apex Court further restricted its work & decided to sit for only two days in the coming week given the situation emerging from COVID-19 spread.
On Sunday, CJI S A Bobde held consultations with other Judges & directed that the Court would sit only on Monday & Wednesday. Though it was notified earlier that 4 Courts would function on Monday, a subsequent notification clarified that only Court no. 1 where the Chief Justice of India sits will hold hearing on Monday.
It added that the cause list, which mentions the cases that will be be taken up, will be notified a day earlier.
In a related development, the Supreme Court in a first will start hearing cases via video conferencing from Monday. A bench of Chief Justice Bobde & Justice D Y Chandrachud will hear 3 cases using video conferencing after another bench comprising the CJI S A Bobde & Justices L Nageswara Rao & Surya Kant finishes regular hearing in the other matters already listed before it.
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