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SC notifies revised timings of opening of Lawyers’ Chamber Blocks [Read Notice]


Supreme Court Corona Pendamic.PNG, PIC BY: Business Today
09 Aug 2020
Categories: Latest News

On Friday, taking into account requests received in this regard, and in partial modification of terms of Circular dated 21st May, 2020, the Competent Authority of Supreme Court has revised the timings for the opening of Lawyers’ Chamber Blocks in the Supreme Court premises from 09:30 AM to 05:00 PM (Monday to Friday, except holidays) instead of 10 AM to 4 PM (Monday to Friday, except holidays).

Other terms of the said Circular shall remain the same.

The Top Court has requested all concerned to co-operate in this regard.

Read Notice Here:



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