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Sachin Pilot sends Legal Notice to Congress MLA Malinga over Horse-Trading charge


Sachin Pilot.jpg
23 Jul 2020
Categories: Latest News

Sachin Pilot, who has been dismissed as Deputy CM of Rajasthan and PCC president, has served a legal notice to Congress MLA Giriraj Singh Malinga for his statement that Pilot had offered him money to join the BJP. A message on Pilot's official WhatsApp group said Tuesday night that he has served Malinga a legal notice for "the false & malicious statement" he made to the press.

On Monday, Malinga told reporters that the talks were held at Pilot's residence & he (Malinga) alerted CM Ashok Gehlot about the conspiracy to topple the State Govt.

Malinga said that "I had a talk with Sachin ji. He had offered money to join the BJP but I refused that I will not join the BJP".

He is in the Gehlot camp & staying at a hotel on Delhi highway along with other MLAs. 

The MLA couldn't be contacted for comments. 

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