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Omar Abdullalh to sue CM Baghel for defamation for suggesting links between his release and Pilot's revolt


Omar Abdullah
22 Jul 2020
Categories: Latest News

Omar Abdullah on Monday reacted angrily to Chhattisgarh Chief Minister Bhupesh Baghel's comments apparently linking the former Jammu and Kashmir CM's release from nearly nine months of detention to the revolt by Sachin Pilot against the Congress government in Rajasthan.

Taking to Twitter to express his anger, Abdullah, who is also the vice president of the National Conference, said that he would be taking legal action against the Chhattisgarh chief minister for his comments made during an interview to a prominent English newspaper.

"I am fed up of the downright malicious and false allegation that what Sachin Pilot is doing is somehow linked to my or my father's release from detention earlier this year. Enough is enough. Mr @bhupeshbaghel will be hearing from my Lawyers," he said.

He also tagged Congress leaders Rahul Gandhi and Randeep Singh Surjewala and the Congress party in his tweet.

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